High Courts23 Apr 2015
P. Krishnamoorthy Vs The Secretary to Government, Municipal Administration and Town and Country Planning and Others
Madras High Court · (2015) 4 MLJ 641
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 117 of 204
High Courts23 Apr 2015Allowed
Nazeer Abdul Vs The Secretary to Government State of Tamil Nadu Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 04 MAD CK 0239
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 323, 326, 341, 392, 397
High Courts23 Apr 2015Allowed
Mohit C. Murgai and Others Vs The State and Others
Madras High Court · (2015) 04 MAD CK 0238
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 294(b), 406, 420, 506(i)
High Courts23 Apr 2015
R. Mathiazhagan and Others Vs P.J. Ethiraj and Others
Madras High Court · (2015) 4 CTC 346 : (2015) 2 LW 708
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 9 Rule 13, Order 9 Rule 7
High Courts23 Apr 2015Dismissed
Kanchi Kamakoti Peetathipathi Jayendra Saraswathy Sankara Matriculation School Vs State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0229
High Courts23 Apr 2015Dismissed
M.P. Muthusamy Vs The Executive Engineer and Others
Madras High Court · AIR 2015 Mad 146 : (2015) 3 LW 154 : (2015) 4 MLJ 313
High Courts23 Apr 2015Allowed
S. Kayalvizhi Vs The Superintendent of Police (CBCID) and Others
Madras High Court · (2015) 04 MAD CK 0122
Criminal Procedure Code, 1973 (CrPC) - Section 174
High Courts23 Apr 2015
The Commissioner of Central Excise Central Excise Commissionerate Vs Joe Transport and Others
Madras High Court · (2015) 39 STR 366
Central Excises and Salt Act, 1944 - Section 11A, 11AC, 11DFinance Act, 1994 - Section 68, 70, 73(1), 73(1)(a), 73(a)
High Courts23 Apr 2015
State of Tamil Nadu Vs Tvl. Steel Tube Traders and Agencies
Madras High Court · (2015) 86 VST 245
Tamil Nadu General Sales Tax Act, 1959 - Section 12, 16(2)
High Courts23 Apr 2015
State Bank of India Vs Magick Woods Exports Pvt. Ltd.
Madras High Court · (2015) 04 MAD CK 0078
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts23 Apr 2015Allowed
Harjeet Singh Vs The Inspector of Police, 'Q' Branch Police Station
Madras High Court · (2015) 04 MAD CK 0045
Arms Act, 1959 - Section 10, 25(1A), 25(1B)(a), 25(1B)(f), 3Criminal Procedure Code, 1973 (CrPC) - Section 451, 482Essential Commodities Act, 1955 - Section 3(2)(d), 7(1)(a)(ii)
High Courts23 Apr 2015Disposed Off
Mohit C. Murgai Vs State
Madras High Court · (2015) 2 MadWNCri 214
High Courts23 Apr 2015Dismissed
Tamil Nadu State Express Transport Corporation Limited Vs D. Bhagyalakshmi
Madras High Court · (2016) 1 TNMAC 421
High Courts22 Apr 2015
Tamil Nadu All Co-operative and Public Sector Sugar Mills Vs National Co-operative Sugar Mills Ltd. and Others
Madras High Court · (2015) 3 LLJ 339
High Courts22 Apr 2015Partly Allowed
T.N. Udhaya Kumar Vs S. Selvaraj
Madras High Court · (2015) 04 MAD CK 0377
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts22 Apr 2015Disposed off
Dudinik Valentyn and Others Vs The Inspector of Police, 'Q' Branch Police Station, Thoothukudi
Madras High Court · (2015) 04 MAD CK 0376
Arms Act, 1959 - Section 10, 25(1 A), 25(1B)(a), 25(1B)(f), 3Criminal Procedure Code, 1973 (CrPC) - Section 451, 482Essential Commodities Act, 1955 - Section 3(2)(d), 7(1)(a)(ii)
High Courts22 Apr 2015Dismissed
J. Jeswin Samuel Vs State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0352
High Courts22 Apr 2015
Streamline Forwarders Vs Commissioner of Customs
Madras High Court · (2015) 321 ELT 625
High Courts22 Apr 2015Allowed
T. Ganesan Vs State
Madras High Court · (2015) 2 LW(Cri) 74 : (2015) 3 MLJ(Cri) 494 : (2015) 4 RCR(Criminal) 781
Evidence Act, 1872 - Section 146, 155Penal Code, 1860 (IPC) - Section 201, 511Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts22 Apr 2015Allowed
E. Ganesaboopathy Vs The Inspector of Police and Others
Madras High Court · (2015) 04 MAD CK 0322
Criminal Procedure Code, 1973 (CrPC) - Section 161Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1), 4(i)(ii)(A), 5Penal Code, 1860 (IPC) - Section 147, 379