COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 106 of 204

High Courts02 Jun 2015Dismissed

Narasimman and Others Vs R. Santhakumari

Madras High Court · (2015) 3 LW 671

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), Order 23 Rule 1, Order 23 Rule 1(3), Order 32 Rule 1Specific Relief Act, 1963 - Section 16(c)

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High Courts02 Jun 2015

The Commissioner of Income Tax Vs Schwing Stetter India P. Ltd.

Madras High Court · (2016) 282 CTR 504 : (2015) 378 ITR 380 : (2015) 234 TAXMAN 487

Evidence Act, 1872 - Section 114Income Tax Act, 1961 - Section 139, 142, 143, 143(1), 143(2)

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High Courts02 Jun 2015Dismissed

R. Banumathi Vs R. Balasubramaniam and Others

Madras High Court · (2015) 06 MAD CK 0486

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High Courts02 Jun 2015Allowed

Govindasamy Padayachi Vs Ezhumalai

Madras High Court · (2015) 06 MAD CK 0485

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, 100

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High Courts02 Jun 2015

Dhanalakshmi and Others Vs Saraswathy and Others

Madras High Court · (2015) 5 CTC 406 : (2015) 3 LW 771 : (2015) 5 MLJ 694

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 5, Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 33

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High Courts02 Jun 2015Disposed off

Ramiya Puliyadi Thimma Easwari Kutti and Others Vs Alwar and Others

Madras High Court · (2015) 06 MAD CK 0472

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High Courts02 Jun 2015Dismissed

V.N. Palanisamy and Others Vs Nallasamy

Madras High Court · (2015) 06 MAD CK 0423

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High Courts02 Jun 2015Disposed off

Reagan S. Bell Vs State of Tamil Nadu and Others

Madras High Court · (2015) 06 MAD CK 0382

Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 354(D)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(V)

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High Courts02 Jun 2015Disposed off

N. Thangavel Vs The District Collector, Erode District and Others

Madras High Court · (2015) 06 MAD CK 0381

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High Courts02 Jun 2015Dismissed

M.K. Balan and Others Vs R. Balasubramanian

Madras High Court · (2015) 4 CTC 378 : (2015) 4 LW 674

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i)(vii), 10(3)(a)(iii), 25, 9(3), 9(4)

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High Courts02 Jun 2015Dismissed

M. Gowrishankar Vs The Presiding Officer and Others

Madras High Court · (2015) 06 MAD CK 0150

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114Industrial Disputes Act, 1947 - Section 11A

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High Courts02 Jun 2015Allowed

V. Mathiyazhagan Vs The Commissioner and Others

Madras High Court · (2015) 06 MAD CK 0145

Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 294(b), 307, 336, 341, 397

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High Courts02 Jun 2015Dismissed

Ravi Vs State of Tamil Nadu and Others

Madras High Court · (2015) 06 MAD CK 0144

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 307, 323, 336, 341

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High Courts02 Jun 2015Dismissed

S.K. Mahendran Vs The Government of Tamil Nadu and Others

Madras High Court · (2015) 06 MAD CK 0140

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 12(3)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 18(2), 3

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High Courts02 Jun 2015Dismissed