High Courts05 Jun 2015Partly Allowed
Hindu Munnani Vs The Commissioner of Police and Others
Madras High Court · (2015) 06 MAD CK 0155
Constitution of India, 1950 - Article 19(1)(a), 19(2)Police Act, 1861 - Section 30
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 103 of 204
High Courts05 Jun 2015Dismissed
Unnamalai Ammal and Others Vs Rangasamy Gounder and Others
Madras High Court · (2015) 06 MAD CK 0154
High Courts05 Jun 2015Dismissed
V. Surendra Mohan Vs State of Tamil Nadu and Others
Madras High Court · (2015) LabIC 4245 : (2015) 4 MLJ 513
Constitution of India, 1950 - Article 309Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(b), 2(i), 2(t), 32, 32(a)
High Courts05 Jun 2015
State of Tamil Nadu Vs Ashok Leyland Limited
Madras High Court · (2015) 84 VST 179
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3)(b), 2(r), 3(4)
High Courts05 Jun 2015
Kalapet Primary Agricultural Co-Op. Credit Society Ltd. Vs Income Tax Officer and Others
Madras High Court · (2015) 378 ITR 658
Income Tax Act, 1961 - Section 143(3), 147, 194A, 194A(3)(viia), 194A(3)(viia)(a)
High Courts05 Jun 2015Allowed
Commissioner, Bhavani Municipality, Bhavani Vs C. Ramasamy (Deceased)
Madras High Court · (2015) 3 MadWN(Civil) 186
High Courts04 Jun 2015
Joseph Stanislaus Vs M. Mary Margaret Rani
Madras High Court · AIR 2015 Mad 196 : (2015) 6 CTC 398 : (2015) 3 DMC 494 : (2015) 4 LW 97 : (2015) 4 RCR(Civil) 373
High Courts04 Jun 2015Dismissed
S. Vincent Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0545
High Courts04 Jun 2015
Visranthi Builders Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 51 GST 743 : (2015) 39 STR 785
Finance Act, 1994 - Section 68, 76, 77, 78, 80
High Courts04 Jun 2015Allowed
Ravichandran and Others Vs The State
Madras High Court · (2015) 06 MAD CK 0494
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 147, 148, 294(b), 307, 324
High Courts04 Jun 2015
The Commissioner of Central Excise Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 323 ELT 290
Central Excises and Salt Act, 1944 - Section 11ACCustoms Tariff Act, 1975 - Section 3
High Courts04 Jun 2015Disposed off
S.R.S. Travels and Others Vs The Transport Commissioner
Madras High Court · (2015) 06 MAD CK 0481
Motor Vehicles Act, 1988 - Section 88(8), 88(9)
High Courts04 Jun 2015
Nethaji Vs A.S. Ganesan
Madras High Court · (2015) 06 MAD CK 0480
Criminal Procedure Code, 1973 (CrPC) - Section 294, 313, 45Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Jun 2015Allowed
A. Mayakrishnan Vs The District Collector, Madurai District and Others
Madras High Court · (2015) 06 MAD CK 0460
Constitution of India, 1950 - Article 226Madras Revenue Recovery Act, 1864 - Section 25, 6, 8Penal Code, 1860 (IPC) - Section 183, 186, 188
High Courts04 Jun 2015Dismissed
S. Inbaraj Vs The Home Secretary, Home Department and Others
Madras High Court · (2015) 06 MAD CK 0459
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts04 Jun 2015Allowed
V. Purusothaman and Others Vs The Commissioner, Agriculture cum Registrar of Agro Engineering Service and Others
Madras High Court · (2015) 3 LLJ 731
Constitution of India, 1950 - Article 12, 21, 226, 300ATamil Nadu Co-operative Societies Act, 1983 - Section 153, 181, 39
High Courts04 Jun 2015Dismissed
Nagarajan Vs The District Manager, TASMAC (Retail Vending)
Madras High Court · (2015) 06 MAD CK 0396
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)
High Courts04 Jun 2015Dismissed
E.K. Palanisamy Vs P.C. Krishnan and Others
Madras High Court · (2015) 06 MAD CK 0395
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts04 Jun 2015Partly Allowed
The Managing Director, Tamil Nadu Textile Corporation Ltd. Vs The Managing Director, Sivakasi Agricultural Producers Co-operative Marketing Society Limited and Others
Madras High Court · (2015) 3 LW 933
Civil Procedure Code, 1908 (CPC) - Section 34(1)
High Courts04 Jun 2015Allowed
R. Vedagiri Vs The Deputy Director of Public Health and Preventive Medicine, Institute of Public Health
Madras High Court · (2015) 06 MAD CK 0387