High Courts08 Jun 2015
The Commissioner of Income Tax, Chennai Vs MIL Industries Ltd.
Madras High Court · (2015) 06 MAD CK 0401
Wealth Tax Act, 1957 - Section 2(ea)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 101 of 204
High Courts08 Jun 2015
Commissioner of Income Tax, Chennai Vs Arvind Remedies Ltd.
Madras High Court · (2015) 378 ITR 547
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 114Income Tax Act, 1961 - Section 139, 142, 143, 143(3), 147
High Courts08 Jun 2015
Commissioner of Income Tax, Chennai Vs Sea Rose Marines Pvt. Ltd.
Madras High Court · (2015) 06 MAD CK 0399
Income Tax Act, 1961 - Section 80AB, 80HHC, 80HHC(3)(a)(ii)
High Courts08 Jun 2015Disposed off
K. Pitchammal Vs V. Perumal and Others
Madras High Court · (2015) 06 MAD CK 0398
High Courts08 Jun 2015Allowed
S. Santhi Vs R. Chinna Chetty and Others
Madras High Court · (2015) 06 MAD CK 0375
Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 8
High Courts08 Jun 2015Dismissed
Loha Vs The District Educational Officer, Srivilliputhoor
Madras High Court · (2015) 06 MAD CK 0365
Penal Code, 1860 (IPC) - Section 406, 498(A), 506(i)
High Courts08 Jun 2015Disposed off
S. Nova Vs The District Registrar, Madurai and Others
Madras High Court · (2015) 06 MAD CK 0364
High Courts08 Jun 2015Allowed
S. Krishnan Vs Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2015) 146 FLR 1087 : (2015) 3 LLJ 21
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts08 Jun 2015Allowed
Tamilarasi Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0256
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 294[b], 307, 324, 336, 341
High Courts08 Jun 2015Allowed
V. Vasantha Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0255
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 397, 427
High Courts08 Jun 2015Allowed
M. Kannammal Vs The Principal Secretary to Government and Others
Madras High Court · (2015) 06 MAD CK 0254
Constitution of India, 1950 - Article 21
High Courts08 Jun 2015Allowed
Anthony Vs The Secretary to the Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 06 MAD CK 0246
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 147, 148, 294[b], 302, 336
High Courts08 Jun 2015Allowed
B. Ramesh Vs The Director of Agriculture, Chepauk and Others
Madras High Court · (2015) 06 MAD CK 0240
Constitution of India, 1950 - Article 14Information Technology Act, 2000 - Section 43, 66, 66D, 66-DPenal Code, 1860 (IPC) - Section 120(B), 419, 468, 471
High Courts08 Jun 2015Dismissed
Periyasamy Vs Kasi Ammal and Others
Madras High Court · (2015) 06 MAD CK 0220
High Courts08 Jun 2015Allowed
Leninkumar and Others Vs State
Madras High Court · (2015) 06 MAD CK 0182
Penal Code, 1860 (IPC) - Section 302, 307, 341
High Courts08 Jun 2015Dismissed
Chinnasellan Vs Santha
Madras High Court · (2015) 3 LW 796
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16
High Courts08 Jun 2015Dismissed
K.K. Pongiannan and Others Vs Karuppana Gounder and Others
Madras High Court · (2015) 06 MAD CK 0160
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, 100
High Courts08 Jun 2015Partly Allowed
R. Mallika and Others Vs A. Babu and Others
Madras High Court · (2015) 4 CTC 644 : (2015) 3 LW 435 : (2015) 5 MLJ 339 : (2015) WritLR 688
Constitution of India, 1950 - Article 19, 21, 226, 227Motor Vehicles Act, 1988 - Section 124, 128, 129, 163, 163APenal Code, 1860 (IPC) - Section 107, 309, 464
High Courts08 Jun 2015
Carlisle Trading & Manufacturing (I) P. Ltd. Vs Dy. C.C. (SVB), Chennai
Madras High Court · (2015) 325 ELT 318