High Courts29 Jan 2015Dismissed
Sakunthala Vs Chinnaponnu and Others
Madras High Court · (2015) 01 MAD CK 0305
Evidence Act, 1872 - Section 33Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 2(6A)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 189 of 204
High Courts29 Jan 2015Dismissed
Branch Office, National Insurance Co. Ltd. Vs S. Rajinikanth and Others
Madras High Court · (2015) 01 MAD CK 0304
Penal Code, 1860 (IPC) - Section 279, 338
High Courts29 Jan 2015Allowed
P. Govindan Vs State
Madras High Court · (2015) 01 MAD CK 0280
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 197(1)Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 4(1)
High Courts29 Jan 2015Allowed
P. Kanniyammal and Others Vs G. Krishnakumar and Others
Madras High Court · (2015) 01 MAD CK 0226
High Courts29 Jan 2015Allowed
T.C. Ramadoss and Others Vs The Chief Manager and Authorised Officer State Bank of India and Others
Madras High Court · AIR 2015 Mad 67 : (2015) 4 BC 217 : (2015) 3 BC 127 : (2015) 2 CTC 302 : (2015) 2 MLJ 591 : (2015) WritLR 135
Criminal Procedure Code, 1973 (CrPC) - Section 12, 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(3-A), 13(4), 14
High Courts29 Jan 2015Allowed
P. Gopakrishnan Vs Government of Tamilnadu and Others
Madras High Court · (2015) 01 MAD CK 0222
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 392Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts29 Jan 2015Allowed
P. Pandi Selvam Vs The Chief Engineer
Madras High Court · (2015) 01 MAD CK 0215
High Courts29 Jan 2015Allowed
Tvl. G.C. Nataraja Chettiyar and Others Vs The Chairman, Tamil Nadu Electricity Board and Others
Madras High Court · (2015) 01 MAD CK 0214
High Courts29 Jan 2015
Commissioner of Central Excise Vs The Concrete Products and Construction Company and Others
Madras High Court · (2015) 320 ELT 573
High Courts29 Jan 2015Dismissed
Rajasekaran Vs State and Others
Madras High Court · (2015) 01 MAD CK 0203
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 174
High Courts29 Jan 2015Allowed
M. Navshath Vs State of Tamil Nadu and Others
Madras High Court · (2015) 01 MAD CK 0136
High Courts29 Jan 2015Dismissed
B. Sharzoo Khan Vs S. Haseena Banu and Others
Madras High Court · (2015) 01 MAD CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts29 Jan 2015Allowed
Muthuramalingam Vs State of Tamilnadu and Others
Madras High Court · (2015) 01 MAD CK 0034
Constitution of India, 1950 - Article 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1), 4(1)(aaa), 4(1)(i), 4(1-A)
High Courts29 Jan 2015Dismissed
Ezhumalai Vs K. Venkatesan
Madras High Court · (2015) 01 MAD CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 406, 448, 504, 506(i)
High Courts29 Jan 2015
Commissioner of Central Excise Vs Allied Industries
Madras High Court · (2015) 01 MAD CK 0027
Central Excises and Salt Act, 1944 - Section 11-AC, 3A
High Courts29 Jan 2015Allowed
P. Kanniyammal Vs G. Krishnakumar
Madras High Court · (2015) 01 MAD CK 0026
High Courts28 Jan 2015Dismissed
Chinnathambi and Others Vs Rajalingam and Others
Madras High Court · (2015) 01 MAD CK 0350
High Courts28 Jan 2015Allowed
Tamil Nadu Electricity Board and Others Vs The Executive Officer Kaveripakkam Town Panchayat
Madras High Court · (2015) 4 CTC 77 : (2015) 2 LW 819
Civil Procedure Code, 1908 (CPC) - Section 100, 9Constitution of India, 1950 - Article 226Electricity (Supply) Act, 1948 - Section 49, 51
High Courts28 Jan 2015Dismissed
P. Palani and Others Vs The Senior Manager, Central Bank of India and Others
Madras High Court · AIR 2015 Mad 87 : (2015) 3 BC 681
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14, 14(1)
High Courts28 Jan 2015Partly Allowed
Sengodan Vs Manickam
Madras High Court · (2015) 3 MLJ 787
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, 100