High Courts27 Jan 2015Dismissed
United India Insurance Co. Ltd. Vs Anusuya and Others
Madras High Court · (2015) 01 MAD CK 0303
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 191 of 204
High Courts27 Jan 2015
Rita Mary and Others Vs The Managing Director, Tamil Nadu State Transport Corporation
Madras High Court · (2015) 01 MAD CK 0302
High Courts27 Jan 2015
Manimegalai Vs Sriram and Others
Madras High Court · (2015) 2 LW 140
Evidence Act, 1872 - Section 13, 32 (5)Hindu Succession Act, 1956 - Section 15, 16
High Courts27 Jan 2015Dismissed
N. Nallammal Vs The Special Deputy Collector (Stamps), Salem
Madras High Court · (2015) 01 MAD CK 0278
High Courts27 Jan 2015Disposed off
S. Santhi Vs The Inspector General of Registration and Chief Revenue Controlling Authority and Others
Madras High Court · (2015) 01 MAD CK 0277
High Courts27 Jan 2015Allowed
M. Santhakumar Vs Ayyath Basha and Others
Madras High Court · (2015) 01 MAD CK 0276
Civil Procedure Code, 1908 (CPC) - Section 114
High Courts27 Jan 2015Dismissed
K.A. Harikrishnan Vs Bhuvaneswari Textiles Farm and Others
Madras High Court · (2015) 2 LW 262
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts27 Jan 2015
E.I.D. Parry India Limited and Others Vs Customs Excise and Service Tax and Others
Madras High Court · (2015) 39 STR 968
High Courts27 Jan 2015Dismissed
Chelladurai and Others Vs Avudaippan Konar and Others
Madras High Court · (2015) 2 LW 91
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98Transfer of Property Act, 1882 - Section 52
High Courts27 Jan 2015
Commissioner of Income Tax Vs Palanquin Investments P. Ltd.
Madras High Court · (2015) 01 MAD CK 0206
Income Tax Act, 1961 - Section 143, 143(3), 154, 94(1), 94(4)
High Courts27 Jan 2015Allowed
Mumtaj Vs State of Tamil Nadu and Others
Madras High Court · (2015) 01 MAD CK 0205
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 384, 392Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts27 Jan 2015Allowed
Selvam Vs State
Madras High Court · (2015) 01 MAD CK 0202
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 207, 313(1)(b), 357(1)(b)Penal Code, 1860 (IPC) - Section 376, 376(1), 417, 420
High Courts27 Jan 2015Disposed off
Assistant Engineer Vs Sabasthi Ammal and Others
Madras High Court · (2015) 01 MAD CK 0196
Electricity (Supply) Act, 1948 - Section 49Electricity Act, 2003 - Section 23, 56(2)
High Courts27 Jan 2015
Commissioner of Income Tax Vs Subba Reddy
Madras High Court · (2015) 278 CTR 252 : (2015) 373 ITR 103
Income Tax Act, 1961 - Section 80IB(10), 80-IB(10), 80IB(14)(a)
High Courts27 Jan 2015
K. Veeraputhiran Vs The District Collector
Madras High Court · (2015) 3 MLJ 315
High Courts27 Jan 2015Dismissed
D. Jagadeesan Vs Bank of Baroda and Others
Madras High Court · (2015) LabIC 1549
High Courts27 Jan 2015Dismissed
C. Anandane Vs State
Madras High Court · (2015) 1 MLJ(Cri) 428
Criminal Procedure Code, 1973 (CrPC) - Section 112, 154, 161, 173, 211Evidence Act, 1872 - Section 113-B, 4Penal Code, 1860 (IPC) - Section 109
High Courts27 Jan 2015Dismissed
Xavier Thomas Vs State
Madras High Court · (2015) 01 MAD CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 161, 161(3), 207, 313(1)(b), 428Penal Code, 1860 (IPC) - Section 375, 376, 376(2)(f), 450, 506(i)
High Courts27 Jan 2015
C. Devi Vs S. Kungumalatha and Others
Madras High Court · (2015) 01 MAD CK 0074
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10, 10(2)(i), 10(3)(a)(i), 11, 11(1)
High Courts27 Jan 2015Dismissed
R.V.E. Venkatachalam and Others Vs B.A. Devaneson and Others
Madras High Court · (2015) 3 LW 246 : (2015) 2 MLJ 530
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Evidence Act, 1872 - Section 67, 68, 73, 90Powers of Attorney Act, 1882 - Section 1-A, 2