High Courts28 Jan 2015Disposed off
S. Priji Vs District Collector and Others
Madras High Court · (2015) 5 CTC 365 : (2015) 3 MLJ 606
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 42
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 190 of 204
High Courts28 Jan 2015
Vectra Advanced Engineering Pvt. Ltd. Vs Commissioner of C. Ex.
Madras High Court · (2015) 318 ELT 177 : (2015) 50 GST 176
Central Excises and Salt Act, 1944 - Section 11AC, 2(f)(iii)
High Courts28 Jan 2015
Prasanthi Cashew Company Pvt. Ltd. Vs A. Abdul Salam and Others
Madras High Court · AIR 2015 Mad 71 : (2015) 3 BC 121
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4)
High Courts28 Jan 2015Allowed
K.G. Chinnaiya Naidu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 01 MAD CK 0282
Constitution of India, 1950 - Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts28 Jan 2015Dismissed
Krishnapillai and Others Vs Marimuthupillai
Madras High Court · (2015) 01 MAD CK 0281
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Hindu Succession Act, 1956 - Section 14, 14(1)Registration Act, 1908 - Section 17, 49
High Courts28 Jan 2015
R. Arumugam Vs Sri Sujies Benefit Fund Limited
Madras High Court · (2015) 01 MAD CK 0279
Criminal Procedure Code, 1973 (CrPC) - Section 391, 397Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Jan 2015Dismissed
Palanisamy Vs Mariammal
Madras High Court · (2015) 01 MAD CK 0275
Transfer of Property Act, 1882 - Section 8
High Courts28 Jan 2015Dismissed
A. Sethuraman and Others Vs State
Madras High Court · (2015) 01 MAD CK 0225
Constitution of India, 1950 - Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 164, 41, 437, 438, 439Protection of Children from Sexual Offences Act, 2012 - Section 10, 12
High Courts28 Jan 2015Allowed
J. Murugeswari Vs The Chairman, Teachers Recruitment Board and Others
Madras High Court · (2015) 01 MAD CK 0220
High Courts28 Jan 2015Dismissed
Mathurambal Vs The District Collector Perambalur and Others
Madras High Court · (2015) 01 MAD CK 0218
High Courts28 Jan 2015
Commissioner of Income Tax Vs Indian Educational Trust
Madras High Court · (2015) 01 MAD CK 0213
Income Tax Act, 1961 - Section 12AA, 12AA(1)(aa), 80G, 80G(5)(vi)
High Courts28 Jan 2015Dismissed
Sampath Kumar Vs State
Madras High Court · (2015) 01 MAD CK 0212
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 1, 18(c), 2, 20, 21(c)
High Courts28 Jan 2015Partly Allowed
Registrar Vs Hameed Enterprises and Others
Madras High Court · (2015) 1 CTC 696 : (2015) 3 LW 125 : (2015) 3 MLJ 37
High Courts28 Jan 2015Dismissed
D. Jayajothi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 01 MAD CK 0155
Arms Act, 1959 - Section 25(1) ACriminal Procedure Code, 1973 (CrPC) - Section 174Explosives Act, 1884 - Section 9(B)(1)(b)
High Courts28 Jan 2015
Khivraj Motors Pvt. Ltd. Vs Union of India and Others
Madras High Court · (2015) 01 MAD CK 0150
Central Excises and Salt Act, 1944 - Section 37-BFinance Act, 1994 - Section 83
High Courts28 Jan 2015Dismissed
Hindustan Petroleum Corporation Ltd. and Others Vs M.N. Vitto Bai and Others
Madras High Court · (2015) 01 MAD CK 0077
Limitation Act, 1963 - Section 14
High Courts28 Jan 2015Dismissed
T. Gandhi Vs State
Madras High Court · (2015) 01 MAD CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 376(2)(f), 376(ii)(f), 506(ii)
High Courts28 Jan 2015Allowed
Pazhanisamy Vs State
Madras High Court · (2015) 01 MAD CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 428Essential Commodities Act, 1955 - Section 3, 6-A, 6-B, 7(1)(a)(ii)
High Courts28 Jan 2015Dismissed
R. Ramesh Vs The Managing Director, Tamil Nadu State Transport Corporation
Madras High Court · (2017) 2 ACC 839 : (2017) ACJ 370 : (2015) 1 TNMAC 555
Motor Vehicles Act, 1988 - Section 166
High Courts27 Jan 2015Disposed off
Jaya Raghavaa Colour Vs Euro Impex and Others
Madras High Court · (2015) 01 MAD CK 0337
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 256, 482Negotiable Instruments Act, 1881 (NI) - Section 135, 138, 142, 142(b), 5