High Courts30 Jan 2015Dismissed
Raja Jaya Sekar Vs The District Collector and Others
Madras High Court · (2015) 01 MAD CK 0336
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 188 of 204
High Courts30 Jan 2015Allowed
N. Nagendra Prasad Vs State and Others
Madras High Court · (2015) 01 MAD CK 0335
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 307, 336, 341, 427, 506[ii]Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts30 Jan 2015
The Commissioner of Central Excise Vs Raj Metal and Alloys and Others
Madras High Court · (2015) 321 ELT 233 : (2015) 50 GST 579
Central Excises and Salt Act, 1944 - Section 11A, 11AC, 37BIncome Tax Act, 1961 - Section 271
High Courts30 Jan 2015Dismissed
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Kandiban and Others
Madras High Court · (2015) 01 MAD CK 0306
High Courts30 Jan 2015
Commissioner of Central Excise Vs CESTAT, Chennai
Madras High Court · (2015) 318 ELT 238
High Courts30 Jan 2015Dismissed
State Vs Rajamanickam and Others
Madras High Court · (2015) 1 MLJ(Cri) 652
Criminal Procedure Code, 1973 (CrPC) - Section 156, 157, 161(3), 164, 174Evidence Act, 1872 - Section 101, 102, 103Penal Code, 1860 (IPC) - Section 109, 120B, 201, 302
High Courts30 Jan 2015
Chitra Vs Kannan
Madras High Court · (2015) 1 CTC 820 : (2015) 1 LW 876 : (2015) 3 MLJ 668
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 34
High Courts30 Jan 2015Allowed
Amarnath Shroff and Others Vs The Official Liquidator of Origin Agro Star Ltd. and Others
Madras High Court · (2015) 01 MAD CK 0221
High Courts30 Jan 2015Partly Allowed
M. Alphonse Packiaraj Vs L and T Housing Finance Ltd. and Others
Madras High Court · (2015) 4 BC 299 : (2015) 2 CTC 577 : (2015) WritLR 133
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 14Transfer of Property Act, 1882 - Section 65-A
High Courts30 Jan 2015Dismissed
M. Arunachalam Vs Tamizh Chelvam Registrar In-charge and Others
Madras High Court · (2015) 01 MAD CK 0216
High Courts30 Jan 2015Allowed
S. Kamala Vs The Registrar of Co-operative Societies (Housing) and Others
Madras High Court · (2015) 01 MAD CK 0204
Tamil Nadu Co-operative Societies Act, 1983 - Section 155
High Courts30 Jan 2015Allowed
A. Raja Vs The Anna University and Others
Madras High Court · (2015) 01 MAD CK 0151
High Courts30 Jan 2015Allowed
Mani and Others Vs The Deputy Superintendent of Police
Madras High Court · (2015) 01 MAD CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 3(1)(x), 313Penal Code, 1860 (IPC) - Section 109, 147, 148, 307, 323
High Courts30 Jan 2015
Sadishkumar and Others Vs State
Madras High Court · (2015) 01 MAD CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 379, 380, 390, 392, 395
High Courts30 Jan 2015
Sakthi Industries Vs The Commissioner of Central Excise
Madras High Court · (2015) 01 MAD CK 0030
High Courts30 Jan 2015
Commissioner of Central Excise Vs Dollar Company Pvt. Ltd.
Madras High Court · (2015) 01 MAD CK 0029
Central Excises and Salt Act, 1944 - Section 11A, 11-A, 11B, 11-B, 12A
High Courts30 Jan 2015
Commissioner of Central Excise, Puducherry Vs CESTAT, Chennai
Madras High Court · (2015) 52 GST 536
High Courts30 Jan 2015Allowed
Jaya Ammal Vs C. Subramaniyan
Madras High Court · (2015) 3 MadWN(Civil) 69
High Courts29 Jan 2015
Commissioner of Central Excise and Service Tax, Tiruchirapalli Vs India Cements Ltd.
Madras High Court · (2015) 322 ELT 701
High Courts29 Jan 2015Dismissed
Sri Venugopalaswamy Temple Vs K.T. Sivasundararajan and Others
Madras High Court · (2015) 01 MAD CK 0334
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 109