COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 186 of 204

High Courts03 Feb 2015

Rupert J. Barnabas Vs The Chennai Metropolitan Development Authority and Others

Madras High Court · (2015) 1 CTC 689 : (2015) 1 LW 647 : (2015) 2 MLJ 609

Tamil Nadu Town and Country Planning Act, 1971 - Section 19, 26, 49, 56, 57

High Courts03 Feb 2015

Tata Global Beverages Ltd. Vs The Commercial Tax Officer

Madras High Court · (2015) 02 MAD CK 0143

Central Sales Tax Act, 1956 - Section 5, 6, 8, 8(1)

High Courts03 Feb 2015

Chief Commissioner of Income Tax and Others Vs Shri Anand Rishi Jain Society

Madras High Court · (2015) 02 MAD CK 0142

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10(23C), 10(23C)(iv), 10(23C)(vi)

High Courts03 Feb 2015Allowed

R. Kanimozhi Vs State of Tamil Nadu and Others

Madras High Court · (2015) 02 MAD CK 0129

Constitution of India, 1950 - Article 14, 15, 16

High Courts03 Feb 2015Dismissed

C. Valliappa Vs H. Syed Abuthakir and Others

Madras High Court · (2015) 02 MAD CK 0126

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 11Constitution of India, 1950 - Article 227

High Courts03 Feb 2015Allowed

Murugan Vs State

Madras High Court · (2015) 02 MAD CK 0125

Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 164, 207, 313(1)(b), 438Penal Code, 1860 (IPC) - Section 363, 366(A), 375, 376

High Courts03 Feb 2015Dismissed

Mohd. Ismail Haroon Vs The Debts Recovery Appellate Tribunal

Madras High Court · (2015) 132 SCL 426

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 2(g), 21, 28(9), 30

High Courts03 Feb 2015Dismissed

M. Murugian Vs The Superintendent of Police and Others

Madras High Court · (2015) 02 MAD CK 0076

Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 302, 306

High Courts03 Feb 2015Disposed off

K. Selvaraj Vs The District Collector Thiruvallur and Others

Madras High Court · (2015) 02 MAD CK 0067

High Courts03 Feb 2015Dismissed

C. Rani Vs The Commissioner, Tambaram Municipality and Others

Madras High Court · (2015) 02 MAD CK 0055

High Courts03 Feb 2015Partly Allowed

Sivanantham Vs State

Madras High Court · (2015) 02 MAD CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 375, 376, 376(i), 415, 417

High Courts02 Feb 2015Allowed

Manonmaniam Sundaranar University Faculty Association and Others Vs Manonmaniam Sundaranar University and Others

Madras High Court · (2015) 6 MLJ 56 : (2015) 4 SCT 205

High Courts02 Feb 2015Disposed off

The Commissioner, Kancheepuram Municipality Vs Nagabooshanam

Madras High Court · (2015) 02 MAD CK 0489

High Courts02 Feb 2015Dismissed

Pushpakanthamani Ammal Vs Suryanarayanan and Others

Madras High Court · (2015) 02 MAD CK 0472

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114

High Courts02 Feb 2015Dismissed

Shanthammal Vs E. Narayanaswamy and Others

Madras High Court · (2015) 02 MAD CK 0463

High Courts02 Feb 2015

M. Senthilvel Vs Gagan Deep Singh Bedi and Others

Madras High Court · (2015) 02 MAD CK 0462

Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 20

High Courts02 Feb 2015Allowed

Aloys Wobben Vs Intellectual Property Appellate Board and Others

Madras High Court · (2015) 64 PTC 1

Constitution of India, 1950 - Article 226

High Courts02 Feb 2015

Ajmeer Sherriff and Co. Vs The Income Tax Officer - I (2)

Madras High Court · (2015) 375 ITR 15 : (2015) 234 TAXMAN 168

High Courts02 Feb 2015Allowed

Dhanalakshmi Vs The Secretary to Government, Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 02 MAD CK 0445

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 292(b), 336, 341, 379, 380Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)

High Courts02 Feb 2015Dismissed

Anthiyur Town Panchayat Vs G. Arumugam and Others

Madras High Court · (2015) 2 CTC 598

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 26, 151