COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 187 of 204

High Courts02 Feb 2015

Patco Investment and Consultancy Services P. Ltd. Vs Assistant Commissioner of Income Tax

Madras High Court · (2015) 372 ITR 195 : (2015) 233 TAXMAN 110

Finance Act, 2001 - Section 94(7)Income Tax Act, 1961 - Section 10(33), 14, 142(1), 143(1), 14A

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High Courts02 Feb 2015Dismissed

State Vs S. Kannan and Others

Madras High Court · (2015) 1 LW(Cri) 634

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 13, Order 11 Rule 5, Order 19 Rule 3Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 297, 438

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High Courts02 Feb 2015

Commissioner of Income Tax Vs P. Ramanathan

Madras High Court · (2015) 02 MAD CK 0273

Finance Act, 2002 - Section 113, 132

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High Courts02 Feb 2015Dismissed

N. Prabhu Vs Authorised Officer and Chief Manager Indian Bank and Others

Madras High Court · (2015) 02 MAD CK 0173

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4)

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High Courts02 Feb 2015

Commissioner of Income Tax Vs Sundaram Finance Ltd.

Madras High Court · (2015) 02 MAD CK 0168

Interest Tax Act, 1974 - Section 2(5B)

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High Courts02 Feb 2015Allowed

Jenjiskhan Vs State

Madras High Court · (2015) 02 MAD CK 0167

Penal Code, 1860 (IPC) - Section 302, 316, 498-A

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High Courts02 Feb 2015

R. Chellapandian Vs State and Others

Madras High Court · (2015) 02 MAD CK 0165

Criminal Procedure Code, 1973 (CrPC) - Section 451, 452Penal Code, 1860 (IPC) - Section 120(B), 34, 408, 477(A)

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High Courts02 Feb 2015

Rajkumar Vs The Sub-Inspector of Police and Others

Madras High Court · (2015) 02 MAD CK 0164

Penal Code, 1860 (IPC) - Section 147, 148, 294(b), 323, 506(ii)

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High Courts02 Feb 2015

Gomathi and Others Vs Raja

Madras High Court · (2015) 02 MAD CK 0163

Criminal Procedure Code, 1973 (CrPC) - Section 125(2)

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High Courts02 Feb 2015

P. Arulappan Vs M. Ayilsamy and Others

Madras High Court · (2015) 02 MAD CK 0154

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 357, 428Penal Code, 1860 (IPC) - Section 500

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High Courts02 Feb 2015

Commissioner of Income Tax Vs Cauvery Stone Impex Pvt. Ltd.

Madras High Court · (2015) 230 TAXMAN 233

Income Tax Act, 1961 - Section 10B, 143(3), 40(a)(i)

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High Courts02 Feb 2015

Commissioner of Income Tax Vs Eastman Exports Global Clothing (P) Limited

Madras High Court · (2015) 02 MAD CK 0094

Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H

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High Courts02 Feb 2015Allowed

Mohan Vs Meenakshisundaram and Others

Madras High Court · (2015) 1 LW(Cri) 475 : (2015) 2 MLJ(Cri) 295

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Negotiable Instruments Act, 1881 (NI) - Section 138, 142Tamil Nadu Money Lenders Act, 1957 - Section 3

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High Courts02 Feb 2015