High Courts04 Feb 2015Allowed
Kaliaperumal Vs State
Madras High Court · (2015) 02 MAD CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 313(1)(b), 428Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 185 of 204
High Courts04 Feb 2015Partly Allowed
S. Sampath Vs The Joint Registrar/Managing Director and Others
Madras High Court · (2015) 02 MAD CK 0105
Tamil Nadu Co-operative Societies Act, 1983 - Section 153, 81
High Courts04 Feb 2015Dismissed
Engineering Diploma Association Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0104
High Courts04 Feb 2015Disposed off
Abdul Kabur Vs Union of India and Others
Madras High Court · (2015) 02 MAD CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 154, 162, 169, 170, 173Penal Code, 1860 (IPC) - Section 153A, 295(A), 302, 307, 326
High Courts04 Feb 2015Allowed
J. Ramraj Vs The Management, Tamil Nadu State Transport Corporation and Others
Madras High Court · (2015) 02 MAD CK 0079
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11-A
High Courts04 Feb 2015Dismissed
T. Vennila Vs The President and Others
Madras High Court · (2015) 02 MAD CK 0078
High Courts04 Feb 2015Dismissed
Special Officer Vs R.M. Rajarathinam and Others
Madras High Court · (2015) 02 MAD CK 0077
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Tamil Nadu Co-operative Societies Act, 1983 - Section 81
High Courts04 Feb 2015Dismissed
Hyundai Motor India Limited and Others Vs Competition Commission of India (Competition Act, 2002) and Others
Madras High Court · (2015) 127 CLA 46 : (2015) 3 CTC 290 : (2015) 2 MLJ 560
Companies Act, 1956 - Section 200, 240, 240A, 617Competition Act, 2002 - Section 16(1), 18, 19, 19(1), 19(1)(a)
High Courts04 Feb 2015Dismissed
Ajitha Gas Agency Vs The Executive Director Tamil Nadu State Office Indian Oil Corporation Ltd. and Others
Madras High Court · (2015) 02 MAD CK 0068
High Courts03 Feb 2015Dismissed
M. Shanmugam Vs The General Manager and Others
Madras High Court · (2015) 02 MAD CK 0481
High Courts03 Feb 2015Allowed
Punithavalli Vs The Chairman, Tamil Nadu Slum Clearance Board and Others
Madras High Court · (2015) 02 MAD CK 0464
Constitution of India, 1950 - Article 226
High Courts03 Feb 2015Dismissed
S. Kannan Vs Special Officer, Dharmapuri District Central Co-Operative Bank Ltd. and Others
Madras High Court · (2015) 145 FLR 918
Industrial Disputes Act, 1947 - Section 10
High Courts03 Feb 2015Dismissed
Bimabi Vs V. Subramanian
Madras High Court · (2015) 02 MAD CK 0333
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Specific Relief Act, 1963 - Section 20
High Courts03 Feb 2015Dismissed
Estate of T.S. Murugaian and Others Vs T.K.S. Nagar Welfare Association and Others
Madras High Court · (2015) 02 MAD CK 0332
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 23 Rule 1Specific Relief Act, 1963 - Section 38, 39, 40, 41, 41(j)
High Courts03 Feb 2015
S. Veeralakshmi Vs The Superintendent of Police and Others
Madras High Court · (2015) 1 LW(Cri) 202 : (2015) 2 MLJ(Cri) 39
Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 112, 114Penal Code, 1860 (IPC) - Section 376, 417
High Courts03 Feb 2015Allowed
Senthil Kumar Vs Shankar
Madras High Court · (2015) 02 MAD CK 0175
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 294(b), 323, 353, 506(ii)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)
High Courts03 Feb 2015
V. Elumalai Vs A. Bharathi
Madras High Court · (2015) 02 MAD CK 0174
Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts03 Feb 2015Dismissed
G. Srinivasan Vs Seshayya and Others
Madras High Court · (2015) 02 MAD CK 0170
High Courts03 Feb 2015
Shivaji Rao Gaikwad Vs Varsha Productions
Madras High Court · (2015) 2 CTC 113 : (2015) 1 LW 701 : (2015) 2 MLJ 548 : (2015) 62 PTC 351
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 19, 21Copyright Act, 1957 - Section 17