High Courts10 Feb 2015
Deepak H. Mehta Vs S. Gopi Nath and Others
Madras High Court · (2015) 02 MAD CK 0380
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 180 of 204
High Courts10 Feb 2015Allowed
In Re: Elektro Thermal Kinetics Private Limited
Madras High Court · (2015) 02 MAD CK 0379
Companies Act, 1956 - Section 100, 101, 102, 103, 104
High Courts10 Feb 2015Dismissed
Paul Sankar Vs Union of India and Others
Madras High Court · (2015) 3 MLJ 129
High Courts10 Feb 2015
Family of Sp. S.S. Sp. Subramanian Chettiar Vs Income Tax Officer
Madras High Court · (2015) 372 ITR 203 : (2015) 232 TAXMAN 723
High Courts10 Feb 2015Dismissed
Tamil Nadu Small Industries Development Corporation Ltd. Vs P. Kalavathy Sukumar
Madras High Court · (2015) 2 CTC 262 : (2015) 3 MLJ 547
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3)Evidence Act, 1872 - Section 5
High Courts10 Feb 2015
International Components India Ltd. Vs Assistant Commissioner of Income Tax
Madras High Court · (2015) 372 ITR 190
Income Tax Act, 1961 - Section 10B, 143(1), 154, 80HH
High Courts10 Feb 2015Allowed
Suganya Vs The Inspector General of Registration and Others
Madras High Court · (2015) 02 MAD CK 0298
High Courts10 Feb 2015Allowed
S. Radhakrishnan Vs The Secretary to Government and Others
Madras High Court · (2015) 02 MAD CK 0258
Criminal Procedure Code, 1973 (CrPC) - Section 161
High Courts10 Feb 2015Dismissed
Seetha Vs The District Collector and Others
Madras High Court · (2015) 02 MAD CK 0257
Penal Code, 1860 (IPC) - Section 120B, 201, 302, 420, 463
High Courts10 Feb 2015Dismissed
Special Officer, D.K.81 Chennasandiram Primary Agricultural Cooperative Credit Society Ltd. Vs P. Periyannan and Others
Madras High Court · (2015) 02 MAD CK 0236
High Courts10 Feb 2015
Imayam Trust and Others Vs Balakumar and Others
Madras High Court · (2015) 3 CTC 654 : (2015) 2 LW 235
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 11 Rule 16, 11, 151, 92Evidence Act, 1872 - Section 54, 57, 74Income Tax Act, 1961 - Section 12AA, 80G(5)
High Courts10 Feb 2015Dismissed
M. Lalitha Vs State
Madras High Court · (2015) 02 MAD CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 120-B, 363, 368
High Courts10 Feb 2015Dismissed
Saravanan Vs State
Madras High Court · (2015) 1 MLJ(Cri) 700
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 377
High Courts10 Feb 2015
Sholavandan Co-operative Primary Agricultural and Rural Development Bank Ltd. Vs Deputy Commissioner of Labour and Others
Madras High Court · (2015) WritLR 193
Constitution of India, 1950 - Article 14, 141, 16, 162Tamil Nadu Co-operative Societies Act, 1983 - Section 149, 153, 82, 87, 88Tamil Nadu Shops and Establishments Act, 1947 - Section 41, 51
High Courts10 Feb 2015
Rani Vs Rajamani and Others
Madras High Court · (2015) 2 MLJ 421
Hindu Succession Act, 1956 - Section 8Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 67
High Courts10 Feb 2015Dismissed
N. Anandan Vs The Principal, White Memorial Homoeo Medical College and Others
Madras High Court · (2015) 3 MLJ 133
High Courts10 Feb 2015Dismissed
B.K. Vidhya Vs The Dental Council of India and Others
Madras High Court · (2015) 02 MAD CK 0115
High Courts10 Feb 2015Dismissed
P. Palanisamy Vs The Deputy Inspector General of Police and Others
Madras High Court · (2015) 02 MAD CK 0114
Criminal Procedure Code, 1973 (CrPC) - Section 161
High Courts10 Feb 2015Dismissed
I. Siddiq Vs The Secretary to Government of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0100
High Courts10 Feb 2015Allowed
R. Thamaraiselvan Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 2 CTC 1 : (2015) 1 LW 673 : (2015) 1 LW(Cri) 145 : (2015) WritLR 105
Constitution of India, 1950 - Article 13(2), 14, 162, 19, 21Criminal Procedure Code, 1973 (CrPC) - Section 11, 11(1), 157(1)(b), 16, 16(1)Imports and Exports (Control) Act, 1947 - Section 5