COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 181 of 204

High Courts10 Feb 2015Dismissed

General Manager, Bharat Heavy Electricals Ltd. Vs Canteen Workers of BHEL and Others

Madras High Court · (2015) 2 LLJ 12 : (2015) LLR 580

Contract Labour (Regulation and Abolition) Act, 1970 - Section 12Factories Act, 1948 - Section 46Industrial Disputes Act, 1947 - Section 10(1)(c)

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High Courts10 Feb 2015Allowed

Management of Bharath Heavy Electricals Limited and Others Vs R. Govindan and Others

Madras High Court · (2015) 145 FLR 561 : (2015) 1 LLJ 737

Apprentices Act, 1961 - Section 2(aa), 2(aaa), 22, 22(1), 22(2)Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 12(2), 12(3)

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High Courts10 Feb 2015Dismissed

Castrol India Limited and Others Vs Apex Tooling Solutions and Others

Madras High Court · (2015) 1 LW 961

Arbitration and Conciliation Act, 1996 - Section 11(6), 11(8), 7, 8Civil Procedure Code, 1908 (CPC) - Section 89

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High Courts10 Feb 2015

Manager, Atomic Energy Employees Consumer Cooperative Stores Ltd. Vs A.L. Chidambaram and Others

Madras High Court · (2015) 1 LLJ 538 : (2015) WritLR 297

Industrial Disputes Act, 1947 - Section 33-A, 33-C, 33-C(1), 33-C(2)Tamil Nadu Shops and Establishments Act, 1947 - Section 10, 18(2), 19(2), 41(2)

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High Courts10 Feb 2015

P. Veeramuthu Vs The Secretary and Others

Madras High Court · (2015) 3 MLJ 157

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High Courts10 Feb 2015Dismissed

C. Udayachandrika Vs The Secretary and Tamilnadu Legislative Assembly and Others

Madras High Court · (2015) 02 MAD CK 0053

Constitution of India, 1950 - Article 324, 327, 328, 329

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High Courts10 Feb 2015Disposed Off

Imayam Trust Vs Balakumar

Madras High Court · (2015) 2 MadWN(Civil) 605

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High Courts09 Feb 2015Allowed

P.S. Gunasekaran Vs State of Tamil Nadu and Others

Madras High Court · (2015) 02 MAD CK 0503

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High Courts09 Feb 2015Dismissed

Engineering Electronics and General Workers Union Vs Shriram Engineering Products Pvt. Ltd. and Others

Madras High Court · (2015) 02 MAD CK 0483

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(v)

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High Courts09 Feb 2015Dismissed

T.N. Vidyanandan Vs Secretary to Government, Department School Education and Others

Madras High Court · (2015) 4 MLJ 459

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, 114Constitution of India, 1950 - Article 226, 30(1)

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High Courts09 Feb 2015Dismissed

S. Krishnamoorthy Vs State

Madras High Court · (2015) 02 MAD CK 0450

Criminal Procedure Code, 1973 (CrPC) - Section 156, 157, 177Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7

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High Courts09 Feb 2015

Chitrarasan Vs State

Madras High Court · (2015) 02 MAD CK 0378

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 109, 341, 359, 363, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii)

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High Courts09 Feb 2015

Gunasekaran and Others Vs Settu and Others

Madras High Court · (2015) 02 MAD CK 0377

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High Courts09 Feb 2015

Kaja Moideen and Others Vs State and Others

Madras High Court · (2015) 02 MAD CK 0233

Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 482Motor Vehicles Act, 1988 - Section 112, 116, 183, 183(2), 183(4)Penal Code, 1860 (IPC) - Section 279, 304(A), 337, 338

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High Courts09 Feb 2015Allowed