High Courts09 Feb 2015Dismissed
J. Jeyakumaran Vs The Chancellor Universities in Tamil Nadu Raj Bhavan and Others
Madras High Court · (2015) LabIC 1392
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 182 of 204
High Courts09 Feb 2015Disposed Off
M/s. Secursys Technologies (P.) Ltd. Vs M/s. IVRCL Limited
Madras High Court · (2015) 2 MadWN(Civil) 636
High Courts06 Feb 2015Dismissed
Pattabiraman Vs The State and Others
Madras High Court · (2015) 02 MAD CK 0506
Criminal Procedure Code, 1973 (CrPC) - Section 162Evidence Act, 1872 - Section 27
High Courts06 Feb 2015Dismissed
Manoj Goel and Others Vs State and Others
Madras High Court · (2015) 02 MAD CK 0505
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 506(i)
High Courts06 Feb 2015
Syed Meeran Mohammed Hussainy Vs S. Babu
Madras High Court · (2015) 02 MAD CK 0490
Constitution of India, 1950 - Article 226, 227Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 8(5)
High Courts06 Feb 2015Allowed
V.G.P. Housing Pvt. Ltd. Vs Nagarajan and Others
Madras High Court · (2015) 02 MAD CK 0467
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 226
High Courts06 Feb 2015Disposed off
Sri Lakshmi Granites and Tiles Vs The Assistant Commissioner
Madras High Court · (2015) 84 VST 219
Tamil Nadu General Sales Tax Act, 1959 - Section 54Tamil Nadu Value Added Tax Act, 2006 - Section 21, 22, 22(4), 81
High Courts06 Feb 2015
The India Cements Ltd. Vs The Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 02 MAD CK 0443
High Courts06 Feb 2015Dismissed
Sudha and Others Vs M. Sankaran and Others
Madras High Court · (2015) 2 LW 364
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 29, Order 21 Rule 97, 151, 47
High Courts06 Feb 2015Dismissed
Hindustan Unilever Ltd. Vs Presiding Officer, Labour Court and Others
Madras High Court · (2015) 1 LLJ 751
Industrial Disputes Act, 1947 - Section 10(4), 18, 18(1), 36
High Courts06 Feb 2015Dismissed
Bekae Properties (P) Ltd. Vs Kothari Industrial Corporation Ltd. and Others
Madras High Court · (2015) 3 BC 222 : (2015) 3 CTC 491 : (2015) 2 MLJ 322
Constitution of India, 1950 - Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 18, 19, 19(22), 19(7)
High Courts06 Feb 2015
Mookambikai Spinners Vs The Commercial Tax Officer
Madras High Court · (2015) 02 MAD CK 0272
Constitution of India, 1950 - Article 226
High Courts06 Feb 2015Dismissed
Hinustan Unilever Ltd. Vs The Presiding Officer, Labour Court and Others
Madras High Court · (2015) 1 LLJ 620
Industrial Disputes Act, 1947 - Section 10(4), 18, 18(1), 36
High Courts06 Feb 2015Dismissed
General Manager, State Bank of India Vs The Presiding Officer, The Central Government Industrial Tribunal-cum-Labour Court and Others
Madras High Court · (2015) 02 MAD CK 0181
Constitution of India, 1950 - Article 136, 14, 226, 32Industrial Disputes Act, 1947 - Section 11-A, 2 (oo), 2(s), 25(f), 25-B
High Courts06 Feb 2015Disposed off
Poovarasu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 1 MLJ(Cri) 559
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1)Penal Code, 1860 (IPC) - Section 294, 294-A, 506, 506(i)
High Courts06 Feb 2015Dismissed
Pondicherry Agro Service and Industries Corporation Limited Vs Union Territory of India and Others
Madras High Court · (2015) 02 MAD CK 0156
Industrial Disputes Act, 1947 - Section 10, 10(1), 10-A, 12, 16Industrial Employment (Standing Orders) Act, 1946 - Section 13-B
High Courts06 Feb 2015Allowed
Brakes India Ltd. Vs The Employees Provident Fund Organisation
Madras High Court · (2015) 2 LLN 233 : (2015) LLR 635
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14, 14B, 2(f), 7(A), 7A
High Courts06 Feb 2015
India Cements Ltd. Vs Customs, Excise and Service TAX Appellate Tribunal and Others
Madras High Court · (2015) 02 MAD CK 0145
High Courts06 Feb 2015Allowed
Commissioner of Central Excise Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 38 STR 681
High Courts06 Feb 2015
India Cements Ltd. Vs Commissioner of Central Excise, Salem
Madras High Court · (2015) 325 ELT 502