High Courts11 Feb 2015Dismissed
D. Franklin Joseph Swamidoss Vs The Director of Elementary Education and Others
Madras High Court · (2015) 02 MAD CK 0139
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 179 of 204
High Courts11 Feb 2015Allowed
Raja Vs The Secretary to the Government and Others
Madras High Court · (2015) 02 MAD CK 0102
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 294(b), 302, 323, 341, 387
High Courts11 Feb 2015Dismissed
A. Ashok Kumar Vs Sunder Singh and Others
Madras High Court · (2015) 1 LW(Cri) 687
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 307, 324
High Courts11 Feb 2015Dismissed
A. Ashok Kumar Vs Sunder Singh
Madras High Court · (2015) 2 MadWNCri 451
High Courts11 Feb 2015Disposed Off
United India Insurance Co. Ltd. Vs K. Patchiammal
Madras High Court · (2016) 1 TNMAC 385
High Courts11 Feb 2015Disposed Off
The Divisional Manager, M/s. National Insurance Company Limited Vs G. Panneer
Madras High Court · (2016) 1 TNMAC 381
High Courts10 Feb 2015Allowed
A. Shajahan Vs Joint Director of Handlooms and Others
Madras High Court · (2015) 02 MAD CK 0508
Tamil Nadu Co-operative Societies Act, 1983 - Section 81
High Courts10 Feb 2015
Illamaran and Others Vs Paramount Heavy Carriers and Others
Madras High Court · (2015) 02 MAD CK 0507
High Courts10 Feb 2015
Commissioner of Income Tax Vs Amman Steel and Allied Industries
Madras High Court · (2015) 377 ITR 568
Income Tax Act, 1961 - Section 40A(3)
High Courts10 Feb 2015Dismissed
G. Krishnamurthy Vs The Union of India and Others
Madras High Court · AIR 2015 Mad 114
Constitution of India, 1950 - Article 136, 14, 15(2), 16Hindu Succession Act, 1956 - Section 23, 24, 6, 8
High Courts10 Feb 2015Dismissed
G. Krishnamurthy Vs The Union and Others
Madras High Court · (2015) 02 MAD CK 0454
Constitution of India, 1950 - Article 136, 14, 15(2), 16Hindu Succession Act, 1956 - Section 23, 24, 29, 6, 8
High Courts10 Feb 2015
Kody Elcot Ltd. Vs The Joint Commissioner of Income Tax, Special Range XI
Madras High Court · (2015) 02 MAD CK 0453
High Courts10 Feb 2015Disposed off
John Paul Vs The State and Others
Madras High Court · (2015) 02 MAD CK 0452
Criminal Procedure Code, 1973 (CrPC) - Section 451, 452, 457
High Courts10 Feb 2015Disposed off
K. Senthil Kumar Vs State of Tamil Nadu
Madras High Court · (2015) 02 MAD CK 0451
Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113-AHindu Marriage Act, 1955 - Section 13
High Courts10 Feb 2015Dismissed
R. Govindasamy Vs State
Madras High Court · (2015) 02 MAD CK 0398
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(8)Penal Code, 1860 (IPC) - Section 323, 324
High Courts10 Feb 2015Dismissed
S. Jothi Santhanam Vs N. Venkatesh
Madras High Court · (2015) 02 MAD CK 0397
Criminal Procedure Code, 1973 (CrPC) - Section 174(3), 313Penal Code, 1860 (IPC) - Section 306, 498(A), 498A, 498-A
High Courts10 Feb 2015Dismissed
Ambedkar TAHDCO Contractors Association Vs The Principal Secretary to Govt. and Others
Madras High Court · (2015) 02 MAD CK 0392
Tamil Nadu Societies Registration Act, 1975 - Section 10, 16, 2(d), 3, 9
High Courts10 Feb 2015Dismissed
B. Gopal Vs C. Ravichandran
Madras High Court · (2015) 02 MAD CK 0391
Negotiable Instruments Act, 1881 (NI) - Section 118, 138
High Courts10 Feb 2015
Sundari and Others Vs Kalaivani and Others
Madras High Court · (2015) 02 MAD CK 0382
High Courts10 Feb 2015
Sundari and Others Vs Saravanamuthu and Others
Madras High Court · (2015) 02 MAD CK 0381