High Courts12 Feb 2015Allowed
P. Mathiyas Vs The Secretary to Government, Department of School Education
Madras High Court · (2015) 3 MLJ 51
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 178 of 204
High Courts12 Feb 2015Allowed
Secretary to Government Health and Family Welfare Department and Others Vs S. Raja Rajan
Madras High Court · (2015) 3 MLJ 769
High Courts12 Feb 2015Dismissed
M. Mohammed Vs Union of India and Others
Madras High Court · (2016) 1 Crimes 168 : (2016) 333 ELT 39 : (2015) 2 MLJ 385
Constitution of India, 1950 - Article 14, 15, 19(1)(g), 21Food Safety And Standards Act, 2006 - Section 2, 2(b), 2(v), 3(1)(j), 3(2)Prevention of Food Adulteration Act, 1954 - Section 10, 2(v), 2(xiia)
High Courts12 Feb 2015Allowed
Murugan and Others Vs State
Madras High Court · (2015) 02 MAD CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 428Penal Code, 1860 (IPC) - Section 34, 341, 392, 397, 506(ii)
High Courts12 Feb 2015Dismissed
Grace C. Naulak Vs The Management of Air India Limited and Others
Madras High Court · (2015) 147 FLR 934 : (2015) 2 LLJ 94 : (2015) LLR 589
Constitution of India, 1950 - Article 14
High Courts12 Feb 2015Allowed
B. Sangeetha Vs The Additional Secretary, Government of India, Ministry of Consumer Affairs, Food and Public Distribution, (Department of Consumer Affairs) and Others
Madras High Court · (2015) 02 MAD CK 0103
Constitution of India, 1950 - Article 22(5), 226Essential Commodities Act, 1955 - Section 7(1)(a)(ii)
High Courts12 Feb 2015Disposed Off
Manager, Bajaj Allianz General Insurance Company Ltd. Vs Ramalingam (died)
Madras High Court · (2016) 1 TNMAC 121
High Courts12 Feb 2015Disposed Off
The Managing Director, Tamilnadu State Transport Corporation (VPM) Limited Vs M. Bharakath Nisha
Madras High Court · (2016) 1 TNMAC 352
High Courts11 Feb 2015Allowed
R. Subburam and Others Vs The Inspector General of Registration and Others
Madras High Court · (2015) 02 MAD CK 0509
High Courts11 Feb 2015
G. Ramakrishnan Vs G. Subramanian and Others
Madras High Court · (2015) 02 MAD CK 0473
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, Order 6 Rule 16Income Tax Act, 1961 - Section 230(A)(1)Stamp Act, 1899 - Section 35
High Courts11 Feb 2015Allowed
Kamat Hotels (India) Ltd. Vs Intellectual Property Appellate Board and Others
Madras High Court · (2015) 63 PTC 105
Trade Marks Act, 1999 - Section 11(1), 11(3), 13, 18(1), 18(4)
High Courts11 Feb 2015Partly Allowed
R. Madesh Vs M. Rathinam
Madras High Court · (2015) 02 MAD CK 0383
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11(d)Contract Act, 1872 - Section 25(3)Evidence Act, 1872 - Section 21
High Courts11 Feb 2015Dismissed
United Travel Services Vs PGC Textiles Corporation Pvt. Ltd. and Others
Madras High Court · (2015) 2 BC 342 : (2015) 1 LW(Cri) 331 : (2015) 2 MLJ(Cri) 13
Criminal Procedure Code, 1973 (CrPC) - Section 251, 252, 253, 254, 262Negotiable Instruments Act, 1881 (NI) - Section 138, 145, 145(1), 145(2)
High Courts11 Feb 2015Disposed off
Kamatchi Vs Arunachalam Pillai and Others
Madras High Court · (2015) 02 MAD CK 0237
Penal Code, 1860 (IPC) - Section 279, 337
High Courts11 Feb 2015Allowed
K. Kalaiveni Vs The District Vigilance Committee-cum-District Collector and Others
Madras High Court · (2015) 1 LW 952 : (2015) WritLR 161
High Courts11 Feb 2015Allowed
S. Ganesh Vs The Chief Security Commissioner and Others
Madras High Court · (2015) 02 MAD CK 0186
Constitution of India, 1950 - Article 14, 16
High Courts11 Feb 2015Dismissed
Divisional Manager Vs G. Panneer and Others
Madras High Court · (2015) 02 MAD CK 0185
Workmens Compensation Act, 1923 - Section 30
High Courts11 Feb 2015Dismissed
M. Ashok Vs The Medical Services Recruitment Board and Others
Madras High Court · (2015) 02 MAD CK 0179
High Courts11 Feb 2015Allowed
S. Ganesh Vs The Chief Security Commissioner, Railway Protection Force and Others
Madras High Court · (2015) 02 MAD CK 0161
Constitution of India, 1950 - Article 14, 16
High Courts11 Feb 2015Allowed
Thangaraj Vs State
Madras High Court · (2015) 02 MAD CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 428