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Madras High Court judgments, 2015

4,078 judgments · page 176 of 204

High Courts16 Feb 2015

S.V.R. Saroja and Others Vs S.V. Mathaprasad and Others

Madras High Court · (2015) 02 MAD CK 0134

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 15, Order 21 Rule 35, Order 21 Rule 36Criminal Procedure Code, 1973 (CrPC) - Section 340, 341(1)Penal Code, 1860 (IPC) - Section 120(b), 466
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High Courts13 Feb 2015Disposed off

Jayaprakash Vs State and Others

Madras High Court · (2015) 1 LW(Cri) 411

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 294(b), 324, 506(ii)
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High Courts12 Feb 2015Dismissed

T. Varadharajan Vs T. Kalyani

Madras High Court · (2015) 02 MAD CK 0510

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(3)(a)(3), 10(3)(a)(iii), 10(3)(c), 10(a)(c), 25
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