High Courts16 Feb 2015
R. Kesavan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0399
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 175 of 204
High Courts16 Feb 2015
Nandhi Dhall Mills Vs Commissioner of Income Tax
Madras High Court · (2015) 373 ITR 510
Income Tax Act, 1961 - Section 143(1)(a), 269SS, 271D, 273B
High Courts16 Feb 2015
Commissioner of Income Tax Vs Kalpana Agencies
Madras High Court · (2015) 281 CTR 491 : (2015) 373 ITR 486
Income Tax Act, 1961 - Section 143(3), 80HHC, 80HHC(2)(b), 80HHC(2)(b)(ii)
High Courts16 Feb 2015Dismissed
Navaneedha Kannan Vs Radha and Others
Madras High Court · (2015) 2 LW 456
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11(2), Order 21 Rule 17, Order 21 Rule 17(1), Order 21 Rule 22, 151
High Courts16 Feb 2015Allowed
C. Mathuram and Others Vs Technical Staff Housing Society and Others
Madras High Court · (2015) 4 CTC 333 : (2015) 3 LW 273 : (2015) 5 MLJ 51
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10(a), Order 22 Rule 10A, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(1)Limitation Act, 1963 - Section 5
High Courts16 Feb 2015Allowed
Bagyam Vs Kalaivani and Others
Madras High Court · (2015) 2 LW 573 : (2015) 4 MLJ 24
Tamil Nadu Panchayats Act, 1994 - Section 258, 259, 260
High Courts16 Feb 2015
S.K. Sreedhar Vs R. Raghavan
Madras High Court · (2015) 2 CTC 602 : (2015) 2 LW 88 : (2015) 2 MLJ 668
Constitution of India, 1950 - Article 227
High Courts16 Feb 2015Dismissed
Lakshmi and Others Vs The District Revenue Officer and Others
Madras High Court · (2015) 02 MAD CK 0248
Constitution of India, 1950 - Article 226
High Courts16 Feb 2015Dismissed
M. Sheika Abdulla and Others Vs The Chairman, Board of Examinations, Directorate of Technical Education and Others
Madras High Court · (2015) 02 MAD CK 0247
High Courts16 Feb 2015
K. Patchaiperumal Vs The Revenue Divisional Officer and Others
Madras High Court · (2015) 2 MLJ(Cri) 380
Criminal Procedure Code, 1973 (CrPC) - Section 133, 133(1), 134, 135, 138
High Courts16 Feb 2015Allowed
Malarkodi and Others Vs Sakthivel and Others
Madras High Court · (2015) 02 MAD CK 0228
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1
High Courts16 Feb 2015Dismissed
S. Arumugam Vs State
Madras High Court · (2015) 02 MAD CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 415, 418, 420
High Courts16 Feb 2015Dismissed
K. Kathiresan Vs The Registrar, Central Administrative Tribunal and Others
Madras High Court · (2015) 02 MAD CK 0215
Constitution of India, 1950 - Article 309, 311(2)
High Courts16 Feb 2015Allowed
Correspondent, Good Shepherd Higher Secondary School Vs The Secretary, State of Tamil Nadu, Department of School Education and Others
Madras High Court · (2015) 02 MAD CK 0214
Companies Act, 1956 - Section 25Constitution of India, 1950 - Article 30[1]
High Courts16 Feb 2015Allowed
S. Shanmugavel Vs The Chief General Manager, State Bank of India and Others
Madras High Court · (2015) 2 LLN 754 : (2015) 2 MLJ 513
State Bank of India Act, 1955 - Section 50
High Courts16 Feb 2015Disposed off
M. Balasundaram Vs State of Tamilnadu and Others
Madras High Court · (2015) 02 MAD CK 0212
High Courts16 Feb 2015
Sunrise Chennai Distributors Private Ltd. Vs Commercial Tax Officer
Madras High Court · (2015) 02 MAD CK 0204
Tamil Nadu Value Added Tax Act, 2006 - Section 19(11), 22, 23, 24, 25
High Courts16 Feb 2015
Tamilnadu Warehousing Corporation Vs The Deputy Commissioner of Income Tax
Madras High Court · (2015) 02 MAD CK 0203
Income Tax Act, 1961 - Section 10, 10(20A), 10(21), 10(22B), 10(27)
High Courts16 Feb 2015Disposed off
Fathima College of Pharmacy Vs The Controller of Examinations Tamil Nad Dr. M.G.R. Medical University and Others
Madras High Court · (2015) 02 MAD CK 0160
High Courts16 Feb 2015Dismissed
Bolleddu Sivanagaiah Vs The Registrar, Central University of Tamil Nadu
Madras High Court · (2015) 3 LLN 522 : (2015) 3 MLJ 13