High Courts23 Feb 2015
I. Rani Vs The Secretary to the Govt. and Others
Madras High Court · (2015) 02 MAD CK 0296
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 169 of 204
High Courts23 Feb 2015
R.P.S. Kartheesan Vs K.R. Nanthakumar and Others
Madras High Court · (2015) 02 MAD CK 0295
Criminal Procedure Code, 1973 (CrPC) - Section 203Penal Code, 1860 (IPC) - Section 108, 120-B, 147, 294(b), 341
High Courts23 Feb 2015Allowed
Soorya Weavers Vs J.P. Anthony Raj
Madras High Court · (2015) 1 LW(Cri) 479 : (2015) 2 MLJ(Cri) 304
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 142
High Courts23 Feb 2015Disposed off
Suresh Vs The Sub Registrar Sembanar Koil and Others
Madras High Court · (2015) 02 MAD CK 0274
High Courts23 Feb 2015Allowed
N. Sundararajan Vs The Secretary to Government and Others
Madras High Court · (2015) 02 MAD CK 0269
High Courts23 Feb 2015Disposed off
K. Karunamoorthy and Others Vs The Director of Rural Development and Panchayat Raj and Others
Madras High Court · (2015) 02 MAD CK 0268
High Courts23 Feb 2015Disposed off
K. Narayanappa Vs State and Others
Madras High Court · (2015) 1 MLJ(Cri) 513
Criminal Procedure Code, 1973 (CrPC) - Section 102
High Courts23 Feb 2015Disposed off
Pattu Vs Maduraiveeran and Others
Madras High Court · (2015) 2 MLJ(Cri) 36
Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts23 Feb 2015Dismissed
M. Anandaraj Vs The Central Public Information Officer and Others
Madras High Court · (2015) 02 MAD CK 0153
Constitution of India, 1950 - Article 226Right to Information Act, 2005 - Section 19(8)(b)
High Courts23 Feb 2015
M. Mohammed Ismail and Others Vs K.P. Subbiah and Others
Madras High Court · (2015) 3 CTC 734
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, 100Evidence Act, 1872 - Section 73Specific Relief Act, 1963 - Section 16(c)
High Courts23 Feb 2015Dismissed
Vadivel and Others Vs D. Loganathan and Others
Madras High Court · (2015) 02 MAD CK 0151
High Courts23 Feb 2015
Commissioner of Income Tax Vs Sri Ranganathar Industries P. Ltd.
Madras High Court · (2015) 02 MAD CK 0148
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts23 Feb 2015Partly Allowed
Prabhu and Others Vs State
Madras High Court · (2015) 02 MAD CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(b)Penal Code, 1860 (IPC) - Section 313, 375, 376, 417, 506(ii)
High Courts23 Feb 2015Allowed
B. Uma Maheswari Vs Petchiammal
Madras High Court · (2015) 02 MAD CK 0146
Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts23 Feb 2015Disposed off
R. Chandrajini Vs The Agricultural Production Commissioner/Secretary to Government and Others
Madras High Court · (2015) 02 MAD CK 0056
Constitution of India, 1950 - Article 14, 15(1), 16, 16(1)General Clauses Act, 1897 - Section 16
High Courts23 Feb 2015Dismissed
T. Sundar and Others Vs The Superintendent of Police and Others
Madras High Court · (2015) 02 MAD CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 438Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 7Information Technology Act, 2000 - Section 67
High Courts23 Feb 2015Dismissed
National Textile Corporation Ltd. and Others Vs Coimbatore Periyar Districts Dravida Panjalai Thozhilalar Munnetra Sangam, Coimbatore and Others
Madras High Court · (2015) 147 FLR 842
Constitution of India, 1950 - Article 19(1)(c)Payment of Wages Act, 1936 - Section 7(2)(kkk)Trade Unions Act, 1926 - Section 15, 2(e), 6(e), 6(ee)
High Courts23 Feb 2015Disposed Off
Indirani Vs Saraswathy
Madras High Court · (2015) 2 MadWN(Civil) 377
High Courts23 Feb 2015Disposed Off
M. Mohammed Ismail (died) Vs K.P. Subbiah (died)
Madras High Court · (2015) 3 MadWN(Civil) 78
High Courts23 Feb 2015Dismissed
Vadivel Vs D. Loganathan
Madras High Court · (2015) 2 MadWN(Civil) 174