High Courts24 Feb 2015Dismissed
Vijaya Vs Veerapathiran and Others
Madras High Court · (2015) 02 MAD CK 0047
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 168 of 204
High Courts24 Feb 2015Dismissed
S. Periyasamy Vs D. Rajasekar
Madras High Court · (2015) 2 CTC 480
Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 27(c), 42(c)
High Courts24 Feb 2015
R. Balasubramaniam Vs The Inspector of Police
Madras High Court · (2015) 1 LW(Cri) 485 : (2015) 2 MLJ(Cri) 52
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 240, 245(1)Evidence Act, 1872 - Section 47Penal Code, 1860 (IPC) - Section 120-B, 409, 420, 465, 467
High Courts24 Feb 2015
N. Vaidyanathan Vs State
Madras High Court · (2015) 02 MAD CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 167, 167(2), 167(2)(a)(i), 170Penal Code, 1860 (IPC) - Section 114, 119, 120-B, 272, 380
High Courts24 Feb 2015Dismissed
G.Sarasal Vs Government of Tamil Nadu
Madras High Court · (2015) 1 MadWNCri 342
High Courts23 Feb 2015Disposed off
T.M. Duraisamy Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0511
High Courts23 Feb 2015
Jyothy Laboratories Ltd. Vs The Deputy Commissioner of Income Tax and Others
Madras High Court · (2015) 02 MAD CK 0487
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, Order 41 Rule 6Constitution of India, 1950 - Article 226Income Tax Act, 1922 - Section 45
High Courts23 Feb 2015
V. Rajamma and Others Vs The District Collector and Others
Madras High Court · (2015) 02 MAD CK 0470
High Courts23 Feb 2015Disposed off
The Management of Kalapatti Spinning Mills Pvt. Ltd. Vs The Presiding Officer, Labour Court and Others
Madras High Court · (2015) 02 MAD CK 0430
High Courts23 Feb 2015Dismissed
Sri Bala and Company and Others Vs A.R. Brothers
Madras High Court · (2015) 4 LW 440
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 14(1)(b), 2
High Courts23 Feb 2015Allowed
Sivasubramaniam Vs State
Madras High Court · (2015) 02 MAD CK 0424
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts23 Feb 2015Partly Allowed
S. Raj Pandyan Vs The Principal Secretary, Government of Tamil Nadu Housing and Urban Development and Others
Madras High Court · (2015) 02 MAD CK 0423
High Courts23 Feb 2015Dismissed
R. Chandramohan Vs The Commissioner of Police, Greater Chennai and Others
Madras High Court · (2015) 02 MAD CK 0422
Penal Code, 1860 (IPC) - Section 120(b), 420, 447, 448, 471
High Courts23 Feb 2015Disposed off
Hyundai Motor India Limited Vs The Secretary, Ministry of Road Transport and Highways and Others
Madras High Court · (2015) 02 MAD CK 0411
National Highways Act, 1956 - Section 3-A, 3-A(1), 3E, 3-E, 3-G
High Courts23 Feb 2015Dismissed
M. Ponnupandian Vs The District Collector and Others
Madras High Court · (2015) 02 MAD CK 0404
High Courts23 Feb 2015Allowed
A. Perumal Vs State and Others
Madras High Court · (2015) 2 LW(Cri) 463 : (2015) 1 LW(Cri) 702 : (2015) 2 MLJ(Cri) 669
Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 157, 482Penal Code, 1860 (IPC) - Section 23, 24, 25, 40, 415
High Courts23 Feb 2015Dismissed
Indirani Vs Saraswathy and Others
Madras High Court · (2015) 2 LW 764
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Hindu Succession Act, 1956 - Section 22Partition Act, 1893 - Section 2, 3, 4, 5
High Courts23 Feb 2015Dismissed
A. Victor Raja Vs The Deputy Inspector General of Police, Armed Police
Madras High Court · (2015) 02 MAD CK 0315
Penal Code, 1860 (IPC) - Section 417
High Courts23 Feb 2015Dismissed
V. Jayakumar Vs Sithi Rasheeda Begum
Madras High Court · (2015) 02 MAD CK 0314
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i), 8
High Courts23 Feb 2015Disposed off
S. Gomathi Vs The District Collector and Others
Madras High Court · (2015) 02 MAD CK 0297