High Courts20 Feb 2015Disposed off
R. Mala and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0491
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 170 of 204
High Courts20 Feb 2015Allowed
K.V. Srinivasan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0469
Constitution of India, 1950 - Article 14, 21Land Acquisition Act, 1894 - Section 17, 4, 4(1), 4(2), 53
High Courts20 Feb 2015Allowed
S. Lingeshwaran Vs The Sub-Registrar, Purasawalkam and Others
Madras High Court · (2015) 02 MAD CK 0421
Transfer of Property Act, 1882 - Section 126, 127
High Courts20 Feb 2015Allowed
C. Durairaju and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0410
Constitution of India, 1950 - Article 14, 21Land Acquisition Act, 1894 - Section 17, 4, 4(1), 4(2), 53
High Courts20 Feb 2015Dismissed
The Divisional Manager Vs I. Thomas and Others
Madras High Court · (2015) 02 MAD CK 0402
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 72Workmens Compensation Act, 1923 - Section 2(g), 2(l), 30, 4, 4(1)(c)
High Courts20 Feb 2015
Commissioner of Central Excise Vs Peter and Miller Packers
Madras High Court · (2015) 319 ELT 631
Central Excises and Salt Act, 1944 - Section 11(A)(1), 11A, 11A(1), 11AC
High Courts20 Feb 2015Allowed
M. Jayakumari and Others Vs U. Chelliah and Others
Madras High Court · (2015) 2 LW 755
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i), 10(2)(ii)(a), 10(2)(vii), 4
High Courts20 Feb 2015Dismissed
Vellore Institute of Technology Vs G.V. Sampath and Others
Madras High Court · (2015) 4 CTC 168 : (2015) 3 MLJ 558
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 3, Order 1 Rule 4(7), Order 2 Rule 2, Order 3 Rule 1, Order 3 Rule 1Constitution of India, 1950 - Article 226
High Courts20 Feb 2015Allowed
City Tower Benefit Fund Limited Vs C. Vinayagam
Madras High Court · (2015) 2 LW 377
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 34 Rule 2(1)(c)(ii)Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 3, 5
High Courts20 Feb 2015Allowed
S. Mahalakshmi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0271
Stamp Act, 1899 - Section 3, 3, 4, 4, 4(1)
High Courts20 Feb 2015Dismissed
Muthian Sivathanu Vs The Secretary to Government School Education Department and Others
Madras High Court · (2015) 02 MAD CK 0246
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226Family Courts Act, 1984 - Section 7
High Courts20 Feb 2015
Priya Sarojini Vs The Director General of Employment and Training Ministry of Labour and Others
Madras High Court · (2015) 02 MAD CK 0245
High Courts20 Feb 2015Dismissed
AIA Engineering Limited Vs Tamilnadu Generation and Distribution Corporation Limited and Others
Madras High Court · (2015) 4 BC 361 : (2015) 4 CTC 45
Constitution of India, 1950 - Article 14
High Courts20 Feb 2015Dismissed
V. Sethuraman Vs State and Others
Madras High Court · (2015) 2 LW 328
Constitution of India, 1950 - Article 226Patents Act, 1970 - Section 77Tamil Nadu Panchayats Act, 1994 - Section 212(13), 212(3), 212(4), 218, 219
High Courts20 Feb 2015Dismissed
A. Kumaran Vs State
Madras High Court · (2015) 02 MAD CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 207, 227, 228, 313Penal Code, 1860 (IPC) - Section 302, 449
High Courts20 Feb 2015Dismissed
N. Duraisamy Vs The Superintending Engineer, TWAD Board and Others
Madras High Court · (2015) 02 MAD CK 0111
Arbitration Act, 1940 - Section 17
High Courts20 Feb 2015Dismissed
V. Sethuraman Vs The State rep. by its Principal Secretary to Government
Madras High Court · (2015) 1 CWC 762
High Courts20 Feb 2015Disposed Off
M. Jayakumari Vs U. Chelliah (deceased)
Madras High Court · (2015) 2 MadWN(Civil) 371
High Courts19 Feb 2015Allowed
M. Govindaswamy and Others Vs The Collector, Office of the Collectorate, Dharmapuri District and Others
Madras High Court · (2015) 02 MAD CK 0420
Constitution of India, 1950 - Article 14, 16, 309Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33
High Courts19 Feb 2015Dismissed
Bharat Petroleum Corporation Ltd. and Others Vs Muthumani and Others
Madras High Court · (2015) 02 MAD CK 0416
Burmah Shell (Acquisition of Undertakings in India) Act, 1976 - Section 11, 5(2)Constitution of India, 1950 - Article 226Madras City Tenants Protection Act, 1922 - Section 3, 9