High Courts19 Feb 2015
K.K.S.S. Ramachandran Vs State
Madras High Court · (2015) 2 MLJ(Cri) 257
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 169, 170, 173, 173(8)Penal Code, 1860 (IPC) - Section 120(b), 176, 201, 217, 218
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 171 of 204
High Courts19 Feb 2015Dismissed
V. Jayanthi and Others Vs The Principal District Judge
Madras High Court · (2015) 02 MAD CK 0270
High Courts19 Feb 2015Disposed off
S. Rajalakshmi Vs The Sub-Registrar
Madras High Court · (2015) 02 MAD CK 0266
High Courts19 Feb 2015Dismissed
Veerappa Asari Vs M. Subramani
Madras High Court · (2015) 2 LW 68
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 33, 40, 41, 42, 43
High Courts19 Feb 2015Disposed off
B.Vijaya Babu and Others Vs The Chief Divisional Retail Sales Manager, Indian Oil Corporation Ltd.
Madras High Court · (2015) 02 MAD CK 0243
High Courts19 Feb 2015Disposed off
R. Vijayalakshmi Vs The Sub-Registrar Gummudipondy
Madras High Court · (2015) 02 MAD CK 0242
High Courts19 Feb 2015
N. Raju Vs The Tamil Nadu Slum Clearance Board
Madras High Court · (2015) 02 MAD CK 0241
High Courts19 Feb 2015Dismissed
J. Kalidas and Others Vs The Union of India and Others
Madras High Court · (2015) 02 MAD CK 0240
Constitution of India, 1950 - Article 226
High Courts19 Feb 2015Dismissed
Yedakadu Tea Manufacturing Co. (P) Ltd. Vs Government of India and Others
Madras High Court · (2015) 02 MAD CK 0110
High Courts19 Feb 2015Allowed
Thanga Kathiravan Vs The Deputy Registrar of Co-operative Societies and Others
Madras High Court · (2015) 2 CTC 52 : (2015) 2 MLJ 395
Bengal Municipal Act, 1932 - Section 61(2)Tamil Nadu Co-operative Societies Act, 1983 - Section 33, 33(14), 33(15)
High Courts19 Feb 2015
Thiruvallur University Employees Union Vs The Thiruvalluvar University and Others
Madras High Court · (2015) 02 MAD CK 0108
Industrial Disputes Act, 1947 - Section 2(j), 22, 24, 33, 33(1)
High Courts19 Feb 2015
Director General, Prasar Bharati Broadcasting Corporation of India and Others Vs The Presiding Officer, Government of India and Others
Madras High Court · (2015) 02 MAD CK 0107
Constitution of India, 1950 - Article 14Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 - Section 3(d)Industrial Disputes Act, 1947 - Section 2(ra), 25-T, 25-U
High Courts19 Feb 2015Disposed Off
Bharat Petroleum Corporation Ltd. Vs Muthumani
Madras High Court · (2015) 2 MadWN(Civil) 144
High Courts18 Feb 2015Dismissed
R. Prakash Vs V. Chinnadurai and Others
Madras High Court · (2015) 02 MAD CK 0496
Evidence Act, 1872 - Section 65
High Courts18 Feb 2015
Sanmar Speciality Chemicals Ltd. Vs The Deputy Commissioner of Income Tax
Madras High Court · (2015) 02 MAD CK 0486
Income Tax Act, 1961 - Section 115J, 115JA, 115JA(4), 115JB, 115JB(5)
High Courts18 Feb 2015Allowed
Dalichand Jain and Others Vs State
Madras High Court · (2015) 02 MAD CK 0485
Penal Code, 1860 (IPC) - Section 120B, 420
High Courts18 Feb 2015Dismissed
Shagul Hammed Vs Mohammed Hussain and Others
Madras High Court · (2015) 02 MAD CK 0477
High Courts18 Feb 2015Dismissed
Sivalingam and Others Vs Mangai alias Mangammal and Others
Madras High Court · (2015) 02 MAD CK 0476
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
High Courts18 Feb 2015Dismissed
Tech Zone Enterprises Vs V. Eswaramurthy and Others
Madras High Court · (2015) 02 MAD CK 0428
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 103, Order 21 Rule 21, Order 21 Rule 97, Order 41 Rule 41, Order 41 Rule 41Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10, 10(2)(i), 10(3)(a)(iii), 14, 15
High Courts18 Feb 2015
G. Raveendran Vs The Commissioner of Income Tax
Madras High Court · (2015) 375 ITR 326
Constitution of India, 1950 - Article 276Finance Act, 2002 - Section 28(va)Income Tax Act, 1961 - Section 10, 10(3), 15, 16, 17