High Courts25 Feb 2015Dismissed
Nagappa Gounder and Others Vs K. Selvaraj
Madras High Court · (2015) 02 MAD CK 0062
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 166 of 204
High Courts25 Feb 2015Dismissed
State Vs V.R. Murali
Madras High Court · (2015) 02 MAD CK 0052
Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(1)(d)(i)(ii), 13(2), 20
High Courts25 Feb 2015
N. Krishnamoorthy Vs Salapuri and Others
Madras High Court · (2015) 2 LW(Cri) 619
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 203Penal Code, 1860 (IPC) - Section 120(B), 211, 219, 220, 506
High Courts25 Feb 2015Dismissed
M/s. Sri Vari Balaji Financiers Vs R. Subbulakshmi
Madras High Court · (2015) 3 MadWNCri 20
High Courts24 Feb 2015Disposed off
S. Karuppanan and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0492
Land Acquisition Act, 1894 - Section 4(1), 6
High Courts24 Feb 2015
Valliammal and Others Vs Inspector of Police and Others
Madras High Court · (2015) 02 MAD CK 0478
Criminal Procedure Code, 1973 (CrPC) - Section 194, 195, 195(1)(a), 195A(i)Penal Code, 1860 (IPC) - Section 172, 173, 174, 175, 176
High Courts24 Feb 2015Disposed off
S.G. Rajamanickam Vs S. Kanagavalli and Others
Madras High Court · (2015) 02 MAD CK 0471
Companies Act, 1956 - Section 235
High Courts24 Feb 2015Dismissed
Velu and Others Vs Murugesan and Others
Madras High Court · (2015) 02 MAD CK 0394
High Courts24 Feb 2015Dismissed
P. Ramamoorthy Vs M. Sadasivam and Others
Madras High Court · (2015) 02 MAD CK 0387
Evidence Act, 1872 - Section 73
High Courts24 Feb 2015
Ram-Nath and Co. Pvt. Ltd. Vs Commissioner of Customs
Madras High Court · (2015) 320 ELT 55
High Courts24 Feb 2015Dismissed
ICICI Bank Ltd. Vs Trishla Apparels Pvt. Ltd.
Madras High Court · (2015) 2 LW 835
Interest Tax Act, 1974 - Section 4Limitation Act, 1963 - Section 3
High Courts24 Feb 2015
Commissioner of Income Tax Vs M.A.M. Ramaswamy (No. 2)
Madras High Court · (2015) 373 ITR 437
Income Tax Act, 1961 - Section 10(3), 112, 115BB, 197(1)(a), 2(24)(ix)
High Courts24 Feb 2015Dismissed
V. Murali and Others Vs State
Madras High Court · (2015) 1 LW(Cri) 535 : (2015) 2 MLJ(Cri) 75
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 120(b), 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts24 Feb 2015
S. Aranganathan Vs Inspector of Police, Anna Nagar and Others
Madras High Court · (2015) CriLJ 4560 : (2015) 1 LW(Cri) 514 : (2015) 2 MLJ(Cri) 61
Constitution of India, 1950 - Article 15, 39Criminal Procedure Code, 1973 (CrPC) - Section 164, 173(2), 173(8)Protection of Children from Sexual Offences Act, 2012 - Section 12, 8
High Courts24 Feb 2015Allowed
Ind Barath Energy (Utkal) Limited Vs Power Grid Corporation of India Ltd. and Others
Madras High Court · (2015) 02 MAD CK 0330
Constitution of India, 1950 - Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 345, 346Electricity Act, 2003 - Section 111, 125, 14, 178, 2 (74)
High Courts24 Feb 2015Allowed
S. Rangarajan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0329
High Courts24 Feb 2015Dismissed
K. Mani Vs G. Devarajan
Madras High Court · (2015) 02 MAD CK 0328
Evidence Act, 1872 - Section 114
High Courts24 Feb 2015Dismissed
P. Madhan Mohan Vs D.A. Haja Mohideen
Madras High Court · (2015) 02 MAD CK 0327
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i), 10(3), 10(8), 11(3), 2(6)
High Courts24 Feb 2015
The Commercial Tax Officer Vs Sheik Mubarak
Madras High Court · (2015) 02 MAD CK 0324
Tamil Nadu Value Added Tax Act, 2006 - Section 38(1)(b), 72(1)(a)
High Courts24 Feb 2015
The Commissioner of Income Tax Vs S.S.M. Estates Ltd.
Madras High Court · (2015) 02 MAD CK 0323