COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 164 of 204

High Courts26 Feb 2015Dismissed

Meenakshi Vs The Inspector of Police and Others

Madras High Court · (2015) 02 MAD CK 0316

Constitution of India, 1950 - Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 173(8), 173(c), 174Penal Code, 1860 (IPC) - Section 201, 302, 364

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High Courts26 Feb 2015Dismissed

D. Mahendran Vs Sujatha and Others

Madras High Court · (2015) 1 LW(Cri) 533

Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498(A), 506 (ii), 506(h), 506(ii)

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High Courts26 Feb 2015Dismissed

F. Dadabhoy Vs The Reserve Bank of India

Madras High Court · (2015) 1 LW(Cri) 507

Negotiable Instruments Act, 1881 (NI) - Section 141Reserve Bank of India Act, 1934 - Section 45QA, 58-B, 58B(4 AAA), 58B(4AAA), 58C

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High Courts26 Feb 2015Dismissed

Rana Sugars Ltd. Vs Bharat Heavy Electricals Ltd.

Madras High Court · (2015) 4 BC 190 : (2015) 2 CTC 495 : (2015) 2 LW 49 : (2015) 3 MLJ 596

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 20Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 28

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High Courts26 Feb 2015Allowed

A. Bhagavathi Paramasivam Vs The Managing Director Tamil Nadu Water Supply and Drainage Board and Others

Madras High Court · (2015) 02 MAD CK 0288

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High Courts26 Feb 2015Allowed

P.N. Rethinakumar Vs J. Manikandan

Madras High Court · (2015) 2 LW 39 : (2015) 3 MLJ 307

Companies Act, 1956 - Section 267(c)Constitution of India, 1950 - Article 226Representation of the People Act, 1951 - Section 8(3)

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High Courts26 Feb 2015Dismissed

J. James Anbiah Vs The Director of School Education and Others

Madras High Court · (2015) 02 MAD CK 0278

Penal Code, 1860 (IPC) - Section 409, 420, 468, 471

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High Courts26 Feb 2015Dismissed

G. Kannan Vs State

Madras High Court · (2015) 02 MAD CK 0276

Criminal Procedure Code, 1973 (CrPC) - Section 311Prevention of Corruption Act, 1988 - Section 17(2), 18

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High Courts26 Feb 2015Disposed off

K. Jayantha Kumar Vs The Joint Secretary to Government and Others

Madras High Court · (2015) 02 MAD CK 0141

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High Courts26 Feb 2015Allowed

S. Manoharan Vs The Deputy Registrar and Others

Madras High Court · (2015) LabIC 2580 : (2015) 2 LLN 448 : (2015) 2 LW 343 : (2015) 3 MLJ 1 : (2015) WritLR 342

Administrative Tribunals (Amendment) Act, 1986 - Section 4(4)(c), 5, 5(1), 5(2), 5(4)Administrative Tribunals Act, 1985 - Section 28, 5(4)(d)Constitution of India, 1950 - Article 226, 227, 32, 323-A, 323-A(2)(d)

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High Courts26 Feb 2015

Tamil Nadu Electricity Board Engineers' Sangam and Others Vs Ero Velai Illa Pattatharigal Sangam and Others

Madras High Court · (2015) LabIC 1765 : (2015) 2 LLN 476

Constitution of India, 1950 - Article 14, 16, 226Industrial Disputes Act, 1947 - Section 10A, 12(3), 18, 18(1), 2(k)

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High Courts26 Feb 2015Allowed

M.R. Karuppiah and Others Vs R. Rengasamy

Madras High Court · (2015) 02 MAD CK 0117

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High Courts26 Feb 2015

Care Stream Health India Pvt. Ltd. Vs The Assistant Commissioner, Commercial Tax Department

Madras High Court · (2015) 02 MAD CK 0091

Tamil Nadu Value Added Tax Act, 2006 - Section 84, 84(4)

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High Courts26 Feb 2015Dismissed

Secretary to Government and Others Vs P. Krishnamurthy

Madras High Court · (2015) 02 MAD CK 0090

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High Courts26 Feb 2015Dismissed

Balgheese Bibi and Others Vs The District Collector and Others

Madras High Court · (2015) 02 MAD CK 0089

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High Courts26 Feb 2015Allowed

B. Krishnan and Others Vs The Deputy Superintendent of Police

Madras High Court · (2015) 02 MAD CK 0088

Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 207, 340, 482Penal Code, 1860 (IPC) - Section 109, 120-B, 409, 420, 467

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High Courts26 Feb 2015

Siddharth Suryanarayan Vs Union of India and Others

Madras High Court · (2016) 284 CTR 93 : (2015) 51 GST 507 : (2015) 40 STR 436

Constitution of India, 1950 - Article 14, 19(1)(g), 229, 29Finance Act, 1994 - Section 66-B

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High Courts26 Feb 2015Allowed

Rahmania Coffee Works and Others Vs State

Madras High Court · (2015) 02 MAD CK 0065

Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 64, 65, 66, 74Penal Code, 1860 (IPC) - Section 120B, 409, 477, 477-A

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High Courts26 Feb 2015Dismissed

G. Chandrasekharan and Others Vs The Registrar General High Court and Others

Madras High Court · (2015) 3 CTC 66 : (2015) 2 LLN 494 : (2015) 2 LW 405 : (2015) 3 MLJ 257

Constitution of India, 1950 - Article 233, 235, 32Tamil Nadu Civil Courts Act, 1873 - Section 4

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High Courts26 Feb 2015Disposed Off

D. Mahendran Vs Sujatha Minor Iniya Sree

Madras High Court · (2015) 2 MadWNCri 447

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