COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 162 of 204

High Courts02 Mar 2015

R. Abdul Ameed Vs The Superintendent of Police and Others

Madras High Court · (2015) 03 MAD CK 0092

Criminal Procedure Code, 1973 (CrPC) - Section 41, 41(1)(b)(ii), 41ADowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498-A

High Courts02 Mar 2015

Raja Holdings Vs S. Rajnikanth and Others

Madras High Court · (2015) 03 MAD CK 0091

High Courts02 Mar 2015Dismissed

Dharmaraj Vs The Inspector of Police

Madras High Court · (2015) 03 MAD CK 0089

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 380, 449

High Courts02 Mar 2015

Valli Vs Muniasamy

Madras High Court · (2015) 2 MLJ(Cri) 490

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3)Legal Services Authorities Act, 1987 - Section 21Negotiable Instruments Act, 1881 (NI) - Section 138, 147

High Courts02 Mar 2015Dismissed

Dharmaraj Vs The Inspector of Police, Athanakottai Police Station

Madras High Court · (2015) 2 LW(Cri) 458

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 380, 449

High Courts02 Mar 2015Disposed Off

S. Kannan Vs The State by Deputy Superintendent

Madras High Court · (2015) 1 MadWNCri 605

High Courts27 Feb 2015

T. Harigopalan Vs State and Others

Madras High Court · (2015) 02 MAD CK 0513

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 34, 365, 376, 420, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v)

High Courts27 Feb 2015Allowed

P.S. Rajan and Others Vs The State and Others

Madras High Court · (2015) 1 LW(Cri) 684

Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 304(B), 304B, 34, 498(A), 498A

High Courts27 Feb 2015Dismissed

S.A. Ramalingam Vs Elumalai

Madras High Court · AIR 2015 Mad 235 : (2015) 3 LW 606

Hindu Succession Act, 1956 - Section 15, 15(1), 15(1)(b), 16

High Courts27 Feb 2015

Commissioner of Customs Vs S. Janarthanan

Madras High Court · (2015) 325 ELT 510

Customs Act, 1962 - Section 113, 113(d)(h)(i), 114, 19

High Courts27 Feb 2015Allowed

P.S. Rajan and Others Vs State and Others

Madras High Court · (2015) 2 MLJ(Cri) 662

Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 304(B), 304B, 34, 498(A), 498A

High Courts27 Feb 2015

Commissioner of Customs Vs Veejay Lakshmi Engineering Works Ltd.

Madras High Court · (2015) 322 ELT 320

Customs Act, 1962 - Section 129D, 130, 130(1), 15(1)

High Courts27 Feb 2015Allowed

Secretary to Government of India, Ministry of Human Resource Development, Department of School Education and Literacy and Others Vs The Central Administrative Tribunal and Others

Madras High Court · (2015) 02 MAD CK 0439

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Constitution of India, 1950 - Article 136, 14, 226, 309

High Courts27 Feb 2015Allowed

Paramount Group Private Limited Vs Land Marvels Homes (LM) and Others

Madras High Court · (2015) 02 MAD CK 0438

Arbitration and Conciliation Act, 1996 - Section 11(6), 7

High Courts27 Feb 2015Dismissed

P. Jayaraj Vs The Inspector of Police, All Women Police Station

Madras High Court · (2015) 02 MAD CK 0436

Criminal Procedure Code, 1973 (CrPC) - Section 207, 209, 216, 376, 397Penal Code, 1860 (IPC) - Section 375, 376, 90

High Courts27 Feb 2015

Premier Garment Processing Vs The Customs, Excise and Service Tax Appellate Tribunal and Others

Madras High Court · (2015) 39 STR 812

Central Excises and Salt Act, 1944 - Section 37C(1)(a)

High Courts27 Feb 2015Dismissed

Lingamoorthy and Others Vs V. Ganesan and Others

Madras High Court · (2015) 02 MAD CK 0390

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 340Penal Code, 1860 (IPC) - Section 464

High Courts27 Feb 2015Dismissed

M.F. Garments Vs Sun Trading and Others

Madras High Court · (2015) 02 MAD CK 0389

Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 10, 11, 12, 13, 14

High Courts27 Feb 2015

The Commissioner of Central Excise Vs Amrutanjan Ltd. and Others

Madras High Court · (2015) 83 VST 475

High Courts27 Feb 2015Partly Allowed

S. Sathish Kumar Vs Tamil Nadu Uniformed Services Recruitment Board

Madras High Court · (2015) 02 MAD CK 0290

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 19