High Courts02 Mar 2015Allowed
Ramasubbhu Vs R. Muthulakshmi Ammal
Madras High Court · (2015) 3 RCR(Criminal) 353
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 161 of 204
High Courts02 Mar 2015Dismissed
Chinnammal Vs Prakash
Madras High Court · (2015) 3 LW 336
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 6 Rule 17, Order 8 Rule 9, 151
High Courts02 Mar 2015Disposed off
C. Tamil Selvi and Others Vs Scorpion Watch and Ward Services (P) Ltd. and Others
Madras High Court · (2015) 145 FLR 916 : (2015) LLR 842
Employees State Insurance Act, 1948 - Section 2(8), 53
High Courts02 Mar 2015
Nagarjuna Oil Corporation Limited Vs The Assistant Commissioner (Commercial Taxes)
Madras High Court · (2015) 03 MAD CK 0420
Tamil Nadu Value Added Tax Act, 2006 - Section 84
High Courts02 Mar 2015Allowed
Interfreight Services Private Limited Vs A.R. Gherkins (P) Ltd. and Others
Madras High Court · (2015) 2 LW 759
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Marine Insurance Act, 1963 - Section 3, 4
High Courts02 Mar 2015
Commissioner of Income Tax Vs Orient Express
Madras High Court · (2015) 230 TAXMAN 602
Constitution of India, 1950 - Article 314Income Tax Act, 1922 - Section 42Income Tax Act, 1961 - Section 143(1), 143(2), 143(3), 195, 40(1)(ia)
High Courts02 Mar 2015Allowed
Pandiammal Vs State and Others
Madras High Court · (2015) 1 MLJ(Cri) 641
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 392, 397Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts02 Mar 2015Allowed
Doraisani and Others Vs J. Murali and Others
Madras High Court · (2015) 2 LW 619 : (2015) 4 MLJ 45
Hindu Adoptions and Maintenance Act, 1956 - Section 11(vi)
High Courts02 Mar 2015Allowed
M. Pottiammal Vs The Secretary, Higher Education Department and Others
Madras High Court · (2015) 4 MLJ 398
High Courts02 Mar 2015Dismissed
J. Sathyakumar Vs Rajesh Agarwal
Madras High Court · (2015) 03 MAD CK 0135
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 - Section 47, 63Criminal Procedure Code, 1973 (CrPC) - Section 203Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 142, 142(a)
High Courts02 Mar 2015
Guruvammal and Others Vs The Commissioner of Police and Others
Madras High Court · (2015) 03 MAD CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 41, 41(1)(b)(ii), 41ADowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498-A
High Courts02 Mar 2015Allowed
Ramasubbu Vs R. Muthulakshmi Ammal Ammal
Madras High Court · (2015) 1 LW(Cri) 457 : (2015) 2 MLJ(Cri) 366
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)
High Courts02 Mar 2015
Commissioner of Income Tax Vs Colorplus Fashions Pvt. Ltd.
Madras High Court · (2015) 03 MAD CK 0115
Income Tax Act, 1961 - Section 143(3), 80IA, 80IB
High Courts02 Mar 2015Dismissed
M. Manjunath Vs Gowramma
Madras High Court · (2015) 03 MAD CK 0112
Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 138(b), 139
High Courts02 Mar 2015Allowed
M. Saraswathi Vs The Principal Secretary Home (Transport-2) Department and Others
Madras High Court · (2015) 03 MAD CK 0110
High Courts02 Mar 2015
R. Chellaiah and Others Vs The Superintendent of Police and Others
Madras High Court · (2015) 03 MAD CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 41, 41(1)(b)(ii), 41ADowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498-A
High Courts02 Mar 2015Allowed
A. Periyasamy Vs State
Madras High Court · (2015) 03 MAD CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 106, 114, 145, 8Penal Code, 1860 (IPC) - Section 161, 201, 511
High Courts02 Mar 2015Dismissed
M. Rengaramanujam Vs State
Madras High Court · (2015) 03 MAD CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b), 428Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts02 Mar 2015Disposed off
Aided Elementary School Vs The Director of Elementary Education and Others
Madras High Court · (2015) 03 MAD CK 0096
High Courts02 Mar 2015Allowed
P. Santhi Vs The Government of Tamilnadu and Others
Madras High Court · (2015) 3 MLJ 681 : (2015) WritLR 537