High Courts26 Feb 2015Dismissed
M.R. Karuppiah Vs R. Rengasamy
Madras High Court · (2015) 2 MadWN(Civil) 353
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 165 of 204
High Courts25 Feb 2015Dismissed
L. Chandrasekaran Vs The Commissioner, Department of Art and Culture and Others
Madras High Court · (2015) 02 MAD CK 0512
High Courts25 Feb 2015
Sunil Kapoor Vs Commissioner of Income Tax
Madras High Court · (2015) 375 ITR 1 : (2015) 235 TAXMAN 279
Income Tax Act, 1961 - Section 12(1B), 143(1), 143(2), 2(22)(e), 2(6A)
High Courts25 Feb 2015Dismissed
Oil and Natural Gas Commission, U.P. and Others Vs Arul Anand
Madras High Court · (2015) LabIC 2526
Constitution of India, 1950 - Article 14
High Courts25 Feb 2015Disposed off
R.K. Ravindran and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0480
Constitution of India, 1950 - Article 14, 309
High Courts25 Feb 2015
Commissioner of Income Tax Vs S.K. Usman Ali
Madras High Court · (2015) 02 MAD CK 0479
High Courts25 Feb 2015Dismissed
Sri Vari Balaji Financiers Vs R. Subbulakshmi
Madras High Court · (2015) 02 MAD CK 0437
Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 138(b), 139
High Courts25 Feb 2015Allowed
U.T. Manisundar Vs University of Madras and Others
Madras High Court · (2015) 02 MAD CK 0434
High Courts25 Feb 2015Dismissed
Vijayakumar Vs T.D. Eswarlal and Others
Madras High Court · (2015) 02 MAD CK 0433
High Courts25 Feb 2015Allowed
Girija Arunachalam Pillai and Others Vs The Government of Tamil Nadu
Madras High Court · (2015) 3 LLJ 148
Constitution of India, 1950 - Article 20(2)
High Courts25 Feb 2015Allowed
Katturaja Vs Inspector of Police, N.I.B. C.I.D. Police
Madras High Court · (2015) 1 LW(Cri) 672 : (2015) 2 MLJ(Cri) 483
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 20(b)(ii)(b), 42(2), 50, 52
High Courts25 Feb 2015Disposed off
R. Rajendran Vs M.S. Siva Tex Yarn Limited and Others
Madras High Court · (2015) 2 LW 380
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 57(1)(2), Order 21 Rule 57(2)
High Courts25 Feb 2015Partly Allowed
N. Sankar Vs The Joint Director, (Teachers Recruitment Board) and Others
Madras High Court · (2015) 02 MAD CK 0287
Constitution of India, 1950 - Article 136, 226, 32
High Courts25 Feb 2015Dismissed
Thandapani Vs Krishnaveni and Others
Madras High Court · (2015) 02 MAD CK 0286
High Courts25 Feb 2015Allowed
V. Viswanathan and Others Vs The District Collector cum District Magistrate and Others
Madras High Court · (2015) 4 BC 329 : (2015) 2 LW 426 : (2015) 3 MLJ 385
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 65-A
High Courts25 Feb 2015Dismissed
District Manager, Tamilnadu State Marketing Corporation Ltd. Vs K. Viswanathan and Others
Madras High Court · (2015) 02 MAD CK 0086
High Courts25 Feb 2015Allowed
R. Krishnamurthy and Others Vs The City Public Prosecutor
Madras High Court · (2015) 02 MAD CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 199(2)Penal Code, 1860 (IPC) - Section 500
High Courts25 Feb 2015
S. Rajasekaran Vs The Director General of Employment and Training Ministry of Labour and Others
Madras High Court · (2015) 02 MAD CK 0064
High Courts25 Feb 2015
Prasad Productions P. Ltd. Vs The Deputy Commissioner of Income Tax, Media Circle-I
Madras High Court · (2015) 02 MAD CK 0063
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H