High Courts24 Feb 2015
Commissioner of Income Tax Vs Saka Marketing Services P. Ltd.
Madras High Court · (2015) 373 ITR 330 : (2015) 235 TAXMAN 17
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 167 of 204
High Courts24 Feb 2015Allowed
S. Lourdusamy and Others Vs State and Others
Madras High Court · (2015) 1 LW(Cri) 609
Penal Code, 1860 (IPC) - Section 143, 505(1), 505(1)(b)
High Courts24 Feb 2015Allowed
Nobil Arockiraj and Others Vs State
Madras High Court · (2015) 2 MLJ(Cri) 233
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 313(1)(b), 397, 401Penal Code, 1860 (IPC) - Section 498(A), 498A, 506(ii)
High Courts24 Feb 2015Allowed
S.E. Iqbal and Others Vs The Sub Registrar and Others
Madras High Court · (2015) 02 MAD CK 0284
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 10Registration Act, 1908 - Section 71
High Courts24 Feb 2015
T. Ramanikanth Vs The District Collector Cum Additional Secretary and Others
Madras High Court · (2015) 02 MAD CK 0283
High Courts24 Feb 2015Dismissed
S. Krishnan Vs The Government of India and Others
Madras High Court · (2015) 325 ELT 298
High Courts24 Feb 2015Dismissed
Jose Dhanapaul and Others Vs State
Madras High Court · (2015) 02 MAD CK 0280
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 91Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7Right to Information Act, 2005 - Section 2(f), 24(4), 4(1) (b)(v), 4(1)(b)(v), 8
High Courts24 Feb 2015
A.P. Appusamy Vs S. Rajasekaran
Madras High Court · (2015) 02 MAD CK 0275
Bankers Books Evidence Act, 1891 - Section 3, 4Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 138(b), 139
High Courts24 Feb 2015Dismissed
R. Chandran and Others Vs State
Madras High Court · (2015) 1 LW(Cri) 500 : (2015) 2 MLJ(Cri) 33
Penal Code, 1860 (IPC) - Section 120B, 167, 409, 420, 467Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)
High Courts24 Feb 2015
S. Prakash Vs A. Palaniappan
Madras High Court · (2015) ALLMR(Cri) 371 : (2015) 1 LW(Cri) 460 : (2015) 2 MLJ(Cri) 5
Criminal Procedure Code, 1973 (CrPC) - Section 262Negotiable Instruments Act, 1881 (NI) - Section 138, 139Stamp Act, 1899 - Section 35
High Courts24 Feb 2015
A. Vijayalakshmi Vs The Chairperson, Debt Recovery Appellate Tribunal and Others
Madras High Court · (2015) 02 MAD CK 0121
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 26(1)
High Courts24 Feb 2015Disposed off
Secretary, Rajapalayam Raju's College Vs The Director of Collegiate Education and Others
Madras High Court · (2015) 02 MAD CK 0116
High Courts24 Feb 2015
Commissioner of Income Tax, Chennai Vs Thiru Arooran Sugars Ltd.
Madras High Court · (2015) 02 MAD CK 0061
Income Tax Act, 1961 - Section 254, 254(2)
High Courts24 Feb 2015Dismissed
J. Basil Vs E.N. Kosalram
Madras High Court · (2015) 02 MAD CK 0060
Evidence Act, 1872 - Section 101, 114
High Courts24 Feb 2015Allowed
B. Sudharsanadevi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0059
Constitution of India, 1950 - Article 21, 22, 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts24 Feb 2015Allowed
S. Kavitha Vs State of Tamil Nadu and Others
Madras High Court · (2015) 02 MAD CK 0058
Constitution of India, 1950 - Article 21, 22, 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts24 Feb 2015Dismissed
K. Krishnaveni Vs The Commissioner of Police, Vepery and Others
Madras High Court · (2015) 02 MAD CK 0057
High Courts24 Feb 2015Dismissed
Mohamed Sheek Alavudeen Vs The Central Administrative Tribunal and Others
Madras High Court · (2015) 3 MLJ 456 : (2015) WritLR 586
Administrative Tribunals Act, 1985 - Section 19, 2(c), 22, 22(1), 33Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 13, Order 1 Rule 9Constitution of India, 1950 - Article 226, 300, 311(2), 77
High Courts24 Feb 2015Allowed
Union of India and Others Vs M. Muthukrishnan and Others
Madras High Court · (2015) 02 MAD CK 0049
High Courts24 Feb 2015Dismissed
K.V. Venkatachalam Vs The Central Administrative Tribunal and Others
Madras High Court · (2015) 02 MAD CK 0048