High Courts28 Aug 2014
SL Lumax Ltd. Vs Commissioner of Central Excise
Madras High Court · (2014) 48 GST 11
Central Excises and Salt Act, 1944 — Section 11A, 11A(2B), 11AA, 11AC, 37(3)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 86 of 182
High Courts27 Aug 2014
Kannan Vs State
Madras High Court · (2014) 2 LW(Cri) 645
Criminal Procedure Code, 1973 (CrPC) — Section 162, 207, 293, 313, 315Evidence Act, 1872 — Section 106, 3, 8Penal Code, 1860 (IPC) — Section 302, 316, 376, 380, 392
High Courts27 Aug 2014
V. Kamalam Vs The Chairman
Madras High Court · (2014) 08 MAD CK 0191
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts27 Aug 2014
Commissioner of Income-tax Vs Tamilnadu Industrial Development Corporation Ltd.
Madras High Court · (2014) 368 ITR 545
Companies Act, 1956 — Section 4A, 620AIncome Tax Act, 1961 — Section 36(1)(viii)Interest Tax Act, 1974 — Section 10, 2(5A), 2(5A)(iv), 2(5B), 2(5B)(iv)
High Courts27 Aug 2014
Sattur Yadhava Community Vs Navaneethakrishnan
Madras High Court · (2014) 08 MAD CK 0182
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(a), Order 23 Rule 1(3)(b)
High Courts27 Aug 2014
Southern Ceramics Pvt. Ltd. Vs The Sub-registrar
Madras High Court · (2014) 5 LW 599 : (2014) WritLR 1039
High Courts27 Aug 2014
N. Murugan Vs The District Collector
Madras High Court · (2014) 5 LW 385
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 55, 5A, 5ALimitation Act, 1963 — Section 5
High Courts27 Aug 2014
M. Gunasundari Vs Joint Secretary (COFEPOSA)
Madras High Court · (2014) 4 MLJ(Cri) 134
Central Excises and Salt Act, 1944 — Section 14Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 12(2), 3, 3(1), 3(1)(iii)Constitution of India, 1950 — Article 15, 16, 19, 19(1), 21
High Courts27 Aug 2014
Sekar Vs Poongavanathammal
Madras High Court · (2014) 5 CTC 832
Civil Procedure Code, 1908 (CPC) — Section 151, 2(11), 22, 3, 4Limitation Act, 1963 — Section 5
High Courts27 Aug 2014
Saravanan Vs The District Manager, Tamil Nadu State Marketing Corporation Limited
Madras High Court · (2014) 08 MAD CK 0070
Constitution of India, 1950 — Article 314General Clauses Act, 1897 — Section 16
High Courts27 Aug 2014
J. Kovaisamy Vs State of Tamil Nadu and Others
Madras High Court · (2015) 1 MLJ 515 : (2015) WritLR 238
Constitution of India, 1950 — Article 14, 16, 315
High Courts27 Aug 2014
State of Tamil Nadu Vs Essar Inc. and Others
Madras High Court · (2015) 79 VST 588
Central Sales Tax Act, 1956 - Section 5(3) — Constitution of India, 1950 - Article 286 — Tamil Nadu General Sales Tax Act, 1959 - Section 2(n), 3, 3(3), 3(4)
High Courts27 Aug 2014
C. Kumar Vs Presiding Officer, Labour Court and Others
Madras High Court · (2015) 144 FLR 818
Constitution of India, 1950 — Article 226
High Courts27 Aug 2014Disposed Off
M. Kamalakannan Vs Manikandan
Madras High Court · (2014) 3 MadWN(Civil) 262
High Courts26 Aug 2014
Balamani Vs The Accountant General
Madras High Court · (2014) 08 MAD CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 5
High Courts26 Aug 2014
P. Arimutharasu Vs The Superintending Engineer
Madras High Court · (2015) 1 CTC 483 : (2015) 1 LW 353
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98Constitution of India, 1950 — Article 300(A)Electricity Act, 1910 — Section 12(2), 51
High Courts26 Aug 2014
C. Janakiraman Vs State
Madras High Court · (2014) 2 LW(Cri) 470
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 2014
G.V. Vairam Santhosh Vs State of Tamil Nadu
Madras High Court · (2014) 08 MAD CK 0135
Administrative Tribunals Act, 1985 — Section 14, 15, 19, 3(b), 3(q)Constitution of India, 1950 — Article 141, 226, 227, 323, 323A
High Courts26 Aug 2014
S. Pushpavalli Vs The Senior Accounts Officer
Madras High Court · (2014) 08 MAD CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 5
High Courts26 Aug 2014
S.M.P. Maharajan Vs The Deputy Registrar
Madras High Court · (2014) 08 MAD CK 0068
Tamil Nadu Co-operative Societies Act, 1983 — Section 82, 87