High Courts26 Aug 2014
G. Kumar Vs The District Manager, Tamil Nadu State Marketing Corporation
Madras High Court · (2014) 08 MAD CK 0067
Constitution of India, 1950 — Article 314General Clauses Act, 1897 — Section 16
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 87 of 182
High Courts26 Aug 2014
Commissioner of Income Tax Vs Tamil Nadu Small Industries Development Corporation Ltd.
Madras High Court · (2015) 370 ITR 449
Income Tax Act, 1961 — Section 115JA, 115JA(2), 115JB
High Courts26 Aug 2014Disposed Off
P. Arimutharasu Vs The Superintending Engineer (Wind Farm Project) Tamil Nadu Electricity Board Tirunelveli
Madras High Court · (2015) 1 CWC 566
High Courts26 Aug 2014Disposed Off
E.K. Palanisamy Vs Manonmani
Madras High Court · (2014) 3 MadWN(Civil) 806
High Courts25 Aug 2014
Commissioner of Income Tax Vs Kikani Exports Pvt. Ltd.
Madras High Court · (2014) 369 ITR 96
Income Tax Act, 1922 — Section 42Income Tax Act, 1961 — Section 143(3), 195, 263, 9, 9(1)
High Courts25 Aug 2014
Adam and Coal Resources Pvt. Ltd. Vs Interbulk Trading SA
Madras High Court · (2014) 4 ARBLR 41 : (2014) 5 CTC 704 : (2014) 4 LW 833
Arbitration and Conciliation Act, 1996 — Section 45, 48, 48(1)(e)
High Courts25 Aug 2014
G. Balaji Vs The Secretary, Tamil Nadu Public Service Commission
Madras High Court · (2014) 08 MAD CK 0190
High Courts25 Aug 2014
R. Ponnuchamy Vs The District Collector
Madras High Court · (2014) 08 MAD CK 0180
High Courts25 Aug 2014
S. Jayavelu Vs Central Administrative Tribunal
Madras High Court · (2014) 7 MLJ 287
Constitution of India, 1950 — Article 14, 21, 22, 22(3)(b), 22(4)(b)
High Courts25 Aug 2014
M. Ashokan Vs A. Rajesh
Madras High Court · (2014) 08 MAD CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202
High Courts25 Aug 2014
P. Raja Vs K.C. Sudha
Madras High Court · (2014) 08 MAD CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 482Hindu Marriage Act, 1955 — Section 13(1)(iii)
High Courts25 Aug 2014
A. Mohammed Ibrahim Vs R. Pandiselvi
Madras High Court · (2014) 08 MAD CK 0112
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(ii)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 14(i)(b), 18, 23(1)(b)
High Courts25 Aug 2014
Sudharsingh Vs The Deputy Registrar of Co-operative Societies
Madras High Court · (2014) 08 MAD CK 0094
Tamil Nadu Co-operative Societies Act, 1983 — Section 81
High Courts25 Aug 2014
Commissioner of Income Tax Vs Live Connection Software Solutions Pvt. Ltd.
Madras High Court · (2015) 280 CTR 109 : (2015) 370 ITR 356
Income Tax Act, 1961 — Section 10B, 10B, 10B(1), 143(1), 33BIndustries (Development and Regulation) Act, 1951 — Section 14
High Courts25 Aug 2014
K.G. Natesan Vs State
Madras High Court · (2014) 4 MLJ(Cri) 305
Constitution of India, 1950 — Article 14, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 109, 161, 165, 406, 409
High Courts25 Aug 2014
P. Roopasundari Vs State Bank of India
Madras High Court · (2015) 2 BC 145 : (2014) 8 MLJ 229
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 1(4)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 34
High Courts25 Aug 2014
David Stephen Vs State
Madras High Court · (2015) 1 MLJ(Cri) 19
Criminal Procedure Code, 1973 (CrPC) — Section 233(2), 313(1)(b), 374(2)Penal Code, 1860 (IPC) — Section 294(b), 302, 307, 326, 337Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts25 Aug 2014Disposed off
Prohibition Council, Mahe Vs Union of India
Madras High Court · (2015) WritLR 709
Motor Vehicles Act, 1988 - Section 185
High Courts22 Aug 2014
S. Ganapathy Subramanian Vs State of Tamil Nadu
Madras High Court · (2014) 08 MAD CK 0280
High Courts22 Aug 2014
D.V. Minerals Vs D.V. Praburaj
Madras High Court · (2014) 08 MAD CK 0270
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 18, 4A(4)