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Madras High Court judgments, 2014

3,633 judgments · page 85 of 182

High Courts02 Sept 2014

Gayatri Balaswamy Vs ISG Novasoft Technologies Ltd.

Madras High Court · (2015) 1 ARBLR 354 : (2014) 6 CTC 602 : (2014) 4 LLN 691 : (2014) 5 LW 97 : (2015) 1 MLJ 5

Arbitration Act, 1940 — Section 15, 30, 34Arbitration and Conciliation Act, 1996 — Section 11, 2(c), 31(3), 31(3)(iii), 31(6)Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts02 Sept 2014

A.C. Chandrashekar Vs District Collector

Madras High Court · (2014) 8 MLJ 93 : (2015) WritLR 486

Civil Procedure Code, 1908 (CPC) — Section 60Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 6(h)
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High Courts01 Sept 2014

Karthick Vs State

Madras High Court · (2014) 2 LW(Cri) 772 : (2014) 4 MLJ(Cri) 717

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Evidence Act, 1872 — Section 106, 114, 45, 7, 9Penal Code, 1860 (IPC) — Section 300, 302, 302, 302, 303
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High Courts28 Aug 2014

Selvamani Vs Mohammed Famin

Madras High Court · (2015) 2 LW 64

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5Evidence Act, 1872 — Section 58Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30
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