High Courts04 Sept 2014
M. Vijaya Vs Dinesh Kumar
Madras High Court · (2014) 5 LW 392 : (2014) 8 MLJ 603
Arbitration and Conciliation Act, 1996 — Section 16, 34, 8
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 84 of 182
High Courts04 Sept 2014
Periyasamy Vs The Secretary
Madras High Court · (2014) 2 LW(Cri) 663
Constitution of India, 1950 — Article 22(3), 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 8, 8(1)
High Courts04 Sept 2014
Commissioner of Central Excise Vs Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2014) 48 GST 115
High Courts04 Sept 2014
Commissioner of Customs, Chennai Vs Savier Poonolly
Madras High Court · (2014) 310 ELT 231 : (2015) 31 GSTR 226
Customs Act, 1962 — Section 113, 113(d), 114, 114(i), 2(22)(d)Foreign Exchange Management Act, 1999 — Section 2(h)
High Courts04 Sept 2014
Tamil Nadu Electricity Board Vs Tanjaore District Podhu Thozhilalar Sangam
Madras High Court · (2014) 4 LLJ 386 : (2015) 1 SCT 423
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 17A, 2(k), 2(s), 9(A)
High Courts04 Sept 2014
Angulakshmi Vs State of Tamil Nadu
Madras High Court · (2014) 2 LW(Cri) 525
Constitution of India, 1950 - Article 19(1)(g) 21 22 22(5)Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1)Penal Code, 1860 (IPC) - Section 379
High Courts04 Sept 2014
K. Srinivasan Vs State Government of Tamil Nadu
Madras High Court · (2014) 4 LW 650
High Courts04 Sept 2014
M. Rajalakshmi and Others Vs State and Others
Madras High Court · (2015) 1 MLJ(Cri) 418
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 498A
High Courts04 Sept 2014
Commissioner of Central Excise Vs Chemplast Sanmar Ltd.
Madras High Court · (2015) 316 ELT 246 : (2014) 48 GST 732
High Courts04 Sept 2014
Commissioner of Central Excise Vs Madras Aluminium Co. Ltd.
Madras High Court · (2015) 316 ELT 59 : (2014) 48 GST 808
High Courts04 Sept 2014Disposed Off
Vellingiri Vs T.S. Revendaran
Madras High Court · (2015) 1 MadWN(Civil) 96
High Courts03 Sept 2014
State of Tamil Nadu Vs Afra Car Jewels
Madras High Court · (2014) 76 VST 343
Tamil Nadu Value Added Tax Act, 2006 — Section 22(2), 22(4), 22(5), 27(1)(a), 27(3)
High Courts03 Sept 2014
K. Muthuveni Vs The Secretary, Municipal Administration and Water Supply Department
Madras High Court · (2014) LabIC 4479
Industrial Disputes Act, 1947 — Section 2(rr), 33(2)(b)Payment of Wages Act, 1936 — Section 15(2)
High Courts03 Sept 2014Allowed
Laxmi Selvaraaj Tex. P. Ltd. Vs Inspector General of Registration and Others
Madras High Court · (2015) 190 CompCas 133 : (2016) 133 SCL 26
Companies Act, 1956 - Section 392 — Registration Act, 1908 - Section 23, 24, 25, 25(1), 26
High Courts03 Sept 2014
Cheran Cements Limited Vs The Joint Commissioner (CT) and Others
Madras High Court · (2015) WritLR 286
Central Sales Tax Act, 1956 - Section 7(b) — Tamil Nadu General Sales Tax Act, 1959 - Section 16(D), 24(3), 5, 7, 7(c)
High Courts03 Sept 2014
Commissioner of Income Tax Vs Soffia Software Ltd.
Madras High Court · (2015) 281 CTR 594 : (2015) 370 ITR 146 : (2015) 234 TAXMAN 749
Income Tax Act, 1961 — Section 10A, 10A(2), 10B, 115JA, 143(3)Industries (Development and Regulation) Act, 1951 — Section 14
High Courts03 Sept 2014
Branch Manager, United India Insurance Co. Ltd. Vs N. Manikandan and Others
Madras High Court · (2015) 144 FLR 684
High Courts03 Sept 2014
Salem District Co-Operative Milk Producers Union Ltd. Vs State of Tamil Nadu
Madras High Court · (2015) 78 VST 69
Tamil Nadu General Sales Tax Act, 1959 — Section 17
High Courts02 Sept 2014
Naresh Kumar Vs The State
Madras High Court · (2014) 2 LW(Cri) 666
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(2), 439, 441
High Courts02 Sept 2014
S. Mayilerinathan Vs The Regional Manager
Madras High Court · (2014) 09 MAD CK 0265