High Courts09 Sept 2014
Martin Felix Celvia Vs K. Kumar
Madras High Court · (2014) 09 MAD CK 0335
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 82 of 182
High Courts09 Sept 2014
Thangavel Vs R. Maragatham
Madras High Court · (2014) 09 MAD CK 0296
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Sept 2014
V. George William Vs Director of School Education Chennai
Madras High Court · (2014) 09 MAD CK 0274
High Courts09 Sept 2014
Commissioner of Income Tax Vs Kikani Exports P. Ltd.
Madras High Court · (2015) 276 CTR 369 : (2014) 369 ITR 500 : (2015) 230 TAXMAN 217
Income Tax Act, 1961 — Section 139, 139(1), 139(1)(a)(i), 139(1)(b), 184
High Courts09 Sept 2014
D. Meera Vs V. Saroja Devi
Madras High Court · (2014) 5 LW 365 : (2014) 8 MLJ 191
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)Tamil Nadu District Municipalities Act, 1920 — Section 1, 2(b), 3, 3B, 3PTransfer of Property Act, 1882 — Section 106
High Courts09 Sept 2014
Deenamma Vs Lizia
Madras High Court · AIR 2015 Mad 83 : (2014) 5 LW 275
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Criminal Procedure Code, 1973 (CrPC) — Section 125, 248(1)Hindu Marriage Act, 1955 — Section 11
High Courts09 Sept 2014
Sakthivel Vs Marimuthu
Madras High Court · (2014) 4 LW 796
Evidence Act, 1872 — Section 90
High Courts09 Sept 2014
Senthil Vs Sivasubramaniam
Madras High Court · (2014) 09 MAD CK 0228
Registration Act, 1908 — Section 17
High Courts09 Sept 2014
A. Rengaswami Vs The Senior Regional Manager
Madras High Court · (2014) 09 MAD CK 0176
General Clauses Act, 1897 — Section 16
High Courts09 Sept 2014Dismissed
Nanjachary Vs P. Chennaveerachari and Others
Madras High Court · AIR 2015 Mad 73
Specific Relief Act, 1963 - Section 16(c)
High Courts08 Sept 2014
The New India Assurance Company Ltd. Vs Sahkila Banu
Madras High Court · (2014) 09 MAD CK 0389
High Courts08 Sept 2014
N.R. Palanivel Vs Commissioner of Income Tax
Madras High Court · (2015) 273 CTR 224
Income Tax Act, 1961 — Section 133A, 139(1), 139(4), 139(5), 142
High Courts08 Sept 2014
Sakunthala Vs The Secretary to Government
Madras High Court · (2014) 09 MAD CK 0301
Penal Code, 1860 (IPC) — Section 147, 148, 149, 294[b), 302
High Courts08 Sept 2014
S. Durairaj Vs The Central Board of Film Certification
Madras High Court · (2014) 09 MAD CK 0300
High Courts08 Sept 2014
N. Kumaresan Vs State
Madras High Court · (2014) 09 MAD CK 0298
Drugs and Cosmetics Act, 1940 — Section 17B(D), 18, 18(a)(i), 19(3), 27(c)
High Courts08 Sept 2014
M. Balasubramanian Vs The Govt. of Tamil Nadu
Madras High Court · (2014) 09 MAD CK 0297
High Courts08 Sept 2014
Aiyannar Vs The Secretary to Government
Madras High Court · (2014) 09 MAD CK 0295
Penal Code, 1860 (IPC) — Section 341, 380, 392, 397, 457
High Courts08 Sept 2014
G. Siddeshraja Vs Balamani
Madras High Court · (2014) 09 MAD CK 0273
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 26 Rule 9
High Courts08 Sept 2014
C. Jayaraj Vs The Director of Sugars
Madras High Court · (2014) 09 MAD CK 0272
Penal Code, 1860 (IPC) — Section 304(2)Tamil Nadu Co-operative Societies Act, 1983 — Section 153