High Courts11 Sept 2014
Sunbright Fashions India Pvt. Ltd. Vs Bodhi Organizational and People Development Consultants Private Ltd.
Madras High Court · (2014) 2 LW(Cri) 744
Penal Code, 1860 (IPC) — Section 403, 405, 406, 415, 416
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 80 of 182
High Courts11 Sept 2014Allowed
Amudha Vs The State of Tamil Nadu
Madras High Court · (2015) 1 MadWNCri 334
High Courts11 Sept 2014Allowed
Arul Raj @ Arul Vs State Express Transport Corporation Ltd.
Madras High Court · (2014) 2 TNMAC 669
High Courts10 Sept 2014
Secretary, Immaculate College for Women Vs State of Tamil Nadu
Madras High Court · (2014) 8 MLJ 570
Constitution of India, 1950 — Article 30(1)Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 2(4)(a), 3, 4, 5, 5(1)
High Courts10 Sept 2014
R.M. Thangavelu Vs The Principal Chief Conservator of Forest and Head of Forest Force
Madras High Court · (2014) 09 MAD CK 0339
High Courts10 Sept 2014
The Commissioner of Income Tax Vs Golden Investments Ltd.
Madras High Court · (2014) 369 ITR 544
Interest Tax Act, 1974 — Section 2(5), 2(7), 4(2), 5, 6Reserve Bank of India Act, 1934 — Section 42, 42(1B), 45J, 45K, 5
High Courts10 Sept 2014
D. Ramkumar Vs Pondicherry Society for Higher Education
Madras High Court · (2014) 5 CTC 849 : (2015) 144 FLR 168 : (2014) LabIC 4475 : (2014) 4 LLN 229 : (2014) 5 LW 571 : (2014) 6 MLJ 641 : (2014) WritLR 1042
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 38, 38(1)(d), 66, 66(2), 66(3)
High Courts10 Sept 2014
S. Vasudevan Vs The Secretary to Government, Co-operation, Food and Consumer Protection Department
Madras High Court · (2014) 09 MAD CK 0293
High Courts10 Sept 2014
Pandian Roadways Corporation Vs A. Selvaraj
Madras High Court · (2014) 09 MAD CK 0292
High Courts10 Sept 2014
The Secretary Vs The State of Tamil Nadu
Madras High Court · (2014) 09 MAD CK 0276
Constitution of India, 1950 — Article 30(1)Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 2(4)(a), 3, 4, 5, 5(1)
High Courts10 Sept 2014
K. Murugavelrajan Vs The State
Madras High Court · (2014) 09 MAD CK 0269
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144(1)
High Courts10 Sept 2014
P. Murugavel Vs The State of Tamil Nadu
Madras High Court · (2014) 09 MAD CK 0268
Constitution of India, 1950 — Article 226
High Courts10 Sept 2014
V. Prakash Vs Teacher Recruitment Board
Madras High Court · (2014) 09 MAD CK 0251
High Courts10 Sept 2014
T. Vikas Vijay Tripurneni Vs The State of Tamil Nadu
Madras High Court · (2014) 09 MAD CK 0250
Land Acquisition Act, 1894 — Section 18, 28A
High Courts10 Sept 2014
R. Kalaivani Vs Indian Overseas Bank
Madras High Court · (2014) 09 MAD CK 0249
High Courts10 Sept 2014
Tmt. P. Sivagami Vs The State of Tamil Nadu
Madras High Court · (2014) 09 MAD CK 0248
High Courts10 Sept 2014
N. Ramasamy Vs The State of Tamil Nadu
Madras High Court · (2014) 09 MAD CK 0247
High Courts10 Sept 2014
Saravana Selvarathinam Retail Pvt. Ltd. Vs The Commercial Tax Officer
Madras High Court · (2014) 09 MAD CK 0246
Tamil Nadu Value Added Tax Act, 2006 — Section 65
High Courts10 Sept 2014
Murugan Vs The State of Tamil Nadu
Madras High Court · (2014) 09 MAD CK 0245
Penal Code, 1860 (IPC) — Section 302