High Courts11 Sept 2014
Karandhai Tamil Sangam Vs The Inspector General of Registration
Madras High Court · (2014) 5 LW 332 : (2014) 8 MLJ 590 : (2014) WritLR 942
Tamil Nadu Societies Registration Act, 1975 — Section 36, 36(1), 37
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 79 of 182
High Courts11 Sept 2014
Murugan Vs The Regional Manager
Madras High Court · (2014) 09 MAD CK 0358
General Clauses Act, 1897 — Section 16
High Courts11 Sept 2014
Annavajjala Aghamarsh Vs The Registrar
Madras High Court · (2014) 09 MAD CK 0338
High Courts11 Sept 2014
Kaliyaperumal Vs Velayutham
Madras High Court · (2014) 09 MAD CK 0316
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Sept 2014
Iffco Tokiyo General Insurance Co. Ltd. Vs Ramasamy
Madras High Court · (2014) 09 MAD CK 0315
High Courts11 Sept 2014
Haren Choksey Vs Customs, Excise and Service Tax
Madras High Court · (2014) 310 ELT 639 : (2014) 48 GST 494
High Courts11 Sept 2014
Palanisamy Vs State
Madras High Court · (2014) 09 MAD CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 436
High Courts11 Sept 2014
Muthukumaran Educational Trust Vs The Secretary to Government, Ministry of Health and Family Welfare Department
Madras High Court · (2014) 4 LW 801
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10A, 10A(3), 10A(3)(a), 10A(3)(b), 10A(4)
High Courts11 Sept 2014
V. Venkatasamy Vs S. Lakshmi
Madras High Court · (2014) 09 MAD CK 0233
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10AConstitution of India, 1950 — Article 227
High Courts11 Sept 2014
V. Kumaresan Vs Sivasubramania Marthandan
Madras High Court · (2014) 09 MAD CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203, 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Sept 2014
M. Janagarajan Vs The Superintendent of Police
Madras High Court · (2014) 09 MAD CK 0157
Constitution of India, 1950 — Article 20, 20(2), 21, 22Penal Code, 1860 (IPC) — Section 304(b), 306
High Courts11 Sept 2014
A. Valarmathi Vs The Chairman, Teacher Recruitment Board
Madras High Court · (2014) 09 MAD CK 0119
University Grants Commission Act, 1956 — Section 26
High Courts11 Sept 2014
D. Prasad Vs The General Manager, Metropolitan Transport Corporation, (Chennai) Limited The General Manager, Metropolitan Transport Corporation, (Chennai) Limited Vs The Special Joint Commissioner of Labour
Madras High Court · (2014) 4 LLJ 607
Industrial Disputes Act, 1947 — Section 22, 33, 33(2)(b)
High Courts11 Sept 2014
K. Vaithi Viswanath Vs The State of Tamil Nadu
Madras High Court · (2014) 7 MLJ 822
Annamalai University Act, 1928 — Section 10, 12(1), 2(c), 41, 42Annamalai University Act, 2013 — Section 14, 3(1), 3(2), 35, 35(2)
High Courts11 Sept 2014
S. Saravanakumar Vs The Managing Director
Madras High Court · (2014) 09 MAD CK 0116
High Courts11 Sept 2014
Sangeetha Sharma Vs Managing Director, Air India Corporation
Madras High Court · (2014) 09 MAD CK 0115
High Courts11 Sept 2014
Syed Chagan Zuleikha Memorial Trust Vs The Income Tax Officer
Madras High Court · (2014) 09 MAD CK 0114
High Courts11 Sept 2014
Alstom T&D India Ltd. Vs CESTAT
Madras High Court · (2015) 316 ELT 362 : (2015) 35 GSTR 233
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(1A), 11A(2B), 11AAFinance Act, 2011 — Section 64
High Courts11 Sept 2014
R. Mani Vs Income Tax Officer
Madras High Court · (2015) 373 ITR 226
Income Tax Act, 1961 - Section 10(3), 132, 132(1), 158BB, 158BB(1)