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Madras High Court judgments, 2014

3,633 judgments · page 182 of 182

High Courts03 Jan 2014Dismissed

H. Chimanlal Jain Vs E. Ranganathan and Others

Madras High Court · (2015) 3 ACC 542 : (2015) ACJ 1086

Constitution of India, 1950 - Article 14 — Limitation Act, 1963 - Section 5 — Motor Vehicles Act, 1988 - Section 147 — Workmens Compensation Act, 1923 - Section 12, 3, 30, 30 (1), 31
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High Courts02 Jan 2014

Kotak Mahindra Bank Ltd. Vs K. Priyalatha

Madras High Court · (2014) 4 LW 559

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 34
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