High Courts22 Aug 2014
Correspondent Rev. Fr. John Alexander Vs J. Lourduraj
Madras High Court · (2014) 4 LLN 517 : (2014) 6 MLJ 647
Constitution of India, 1950 — Article 30, 30(1)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 88 of 182
High Courts22 Aug 2014
Commr. of Cus. (Export) Vs Sri Venkateswara Enterprises
Madras High Court · (2014) 310 ELT 433 : (2016) 36 GSTR 404
Customs Act, 1962 — Section 112(a), 125
High Courts22 Aug 2014
Ganesan Vs The Commissioner
Madras High Court · (2014) 08 MAD CK 0192
Limitation Act, 1963 — Section 10, 11, 12, 12, 12(2)Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 115, 63(3), 69, 69(1)
High Courts22 Aug 2014
S. Madan Chander Vs Commissioner of Police
Madras High Court · (2014) 4 MLJ(Cri) 217
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 419, 420
High Courts22 Aug 2014
L and T Valves Ltd. Vs Assistant Commercial Tax Officer
Madras High Court · (2014) 74 VST 203
Central Sales Tax Act, 1956 — Section 8(1)Tamil Nadu Value Added Tax Act, 2006 — Section 54, 67(5), 69, 71(5)(a), 72(1)(a)
High Courts22 Aug 2014
S. Sankara Subramanian Vs S. Krishnaswamy
Madras High Court · (2014) 08 MAD CK 0105
Succession Act, 1925 — Section 213, 213(2)
High Courts22 Aug 2014
Mathew Enterprises Vs Nithyanandam
Madras High Court · (2014) 7 MLJ 264
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 30 Rule 10, Order 7 Rule 11, Order 9 Rule 13Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 11, 12, 12(1), 12(2), 16
High Courts22 Aug 2014
T. Boominathan Vs The District Collector
Madras High Court · (2014) 08 MAD CK 0095
Constitution of India, 1950 — Article 226
High Courts22 Aug 2014
A. Gnana Mary Vs The Deputy Superintendent of Police
Madras High Court · (2014) 08 MAD CK 0066
High Courts22 Aug 2014
A.N. Mythili Vs The Director, Department of Government Examinations
Madras High Court · (2014) 08 MAD CK 0064
High Courts22 Aug 2014
Arafaath Travels Pvt. Ltd. Vs Union of India
Madras High Court · (2015) 38 STR 934 : (2015) 85 VST 174
Finance Act, 1994 - Section 65, 65(105)(zzb), 65(19), 67(1)(i), 73(1)
High Courts22 Aug 2014Dismissed
B. Madhan Vs N.S. Shanthakumari
Madras High Court · AIR 2015 Mad 78 : (2015) 2 DMC 621
Constitution of India, 1950 - Article 19(1)(a), 21 — Hindu Marriage Act, 1955 - Section 12, 12(1)(a), 25
High Courts22 Aug 2014
P. Ekamparam Vs The Inspector of Police, Pallikaranai Police Station
Madras High Court · (2015) CriLJ 40
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(g), 3Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Aug 2014Disposed Off
Vellaichamy Vs The State of Tamilnadu
Madras High Court · (2015) 1 CWC 321
High Courts22 Aug 2014Disposed Off
S. Perumal Gowder Vs The Chief Secretary, Government of Tamil Nadu
Madras High Court · (2015) 1 CWC 310
High Courts21 Aug 2014
M. Ramajayam Vs The Director of School Education
Madras High Court · (2014) 08 MAD CK 0244
High Courts21 Aug 2014
Unison Hotels Vs Commissioner of Customs (Port-Export)
Madras High Court · (2014) 309 ELT 77
Customs Act, 1962 — Section 129E
High Courts21 Aug 2014
Krishnamoorthy Vs The Sub Collector-Cum-District Manager
Madras High Court · (2014) 08 MAD CK 0193
General Clauses Act, 1897 — Section 16
High Courts21 Aug 2014
Kishorkumar Gokaldas Developers and Promoters Vs Commissioner of Service Tax
Madras High Court · (2014) 47 GST 593 : (2015) 37 STR 442