High Courts21 Nov 2014
The Commissioner Corporation of Chennai Vs M. Banazir Sulthana
Madras High Court · (2014) 11 MAD CK 0570
Madras City Municipal Corporation Act, 1919 — Section 100, 98A
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 27 of 182
High Courts21 Nov 2014
G. Arumugam Vs The Executive Engineer Tamil Nadu Water Supply and Drainage Board
Madras High Court · (2014) 11 MAD CK 0569
Industrial Disputes Act, 1947 — Section 33C
High Courts21 Nov 2014
G. Bhoorasamy Vs The District Collector
Madras High Court · (2014) 11 MAD CK 0563
High Courts21 Nov 2014
S. Girija Vs The Registrar General
Madras High Court · (2015) LabIC 519 : (2015) 2 LLJ 222
Constitution of India, 1950 — Article 14, 142, 16, 226, 32
High Courts21 Nov 2014
M. Narayanasamy Vs Sabitha
Madras High Court · (2014) 11 MAD CK 0465
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 20
High Courts21 Nov 2014
National Insurance Company Limited Vs Chinnaswamy
Madras High Court · (2014) 11 MAD CK 0464
High Courts21 Nov 2014
The Commissioner of Central Excise Vs Vadapalani Press
Madras High Court · (2015) 320 ELT 238
Central Excises and Salt Act, 1944 — Section 35G, 35G(1), 35L
High Courts21 Nov 2014
The Commissioner of Service Tax Vs Lumax Samlip Industries Ltd.
Madras High Court · (2015) 39 STR 787
Finance Act, 1994 — Section 65(25), 65(31), 66A, 68
High Courts21 Nov 2014
K. Karthikeyan Vs Indian Oil Corporation Limited
Madras High Court · (2015) 1 MLJ 813
High Courts21 Nov 2014
Arukkani Vs Nallammal
Madras High Court · (2014) 11 MAD CK 0331
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts21 Nov 2014
Kannan Vs S. Damodaran
Madras High Court · (2014) 11 MAD CK 0312
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 58(c)
High Courts21 Nov 2014
Virugambakkam Vs P.T. Metilda Prema Devaraj
Madras High Court · (2014) 11 MAD CK 0311
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Nov 2014
Tvl. Narasus Roller Flour Mills Vs The Commercial Tax Officer
Madras High Court · (2015) 81 VST 560
High Courts21 Nov 2014
V.Ka. Velusamy Vs The District Collector
Madras High Court · (2014) 11 MAD CK 0300
Constitution of India, 1950 — Article 19(1)(d), 19(1)(g), 21, 226, 47Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts21 Nov 2014
Thenmozhi Vs Suyambu
Madras High Court · (2014) 11 MAD CK 0189
Contempt of Courts Act, 1971 — Section 12
High Courts21 Nov 2014
Christudas Vs Carolin Baby
Madras High Court · (2015) 1 CTC 411 : (2015) 1 LW 348
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(5), Order 6 Rule 17
High Courts21 Nov 2014
The Managing Director Tamil Nadu State Transport Corporation Vs Poonjolai
Madras High Court · (2014) 11 MAD CK 0171
High Courts21 Nov 2014
V.KA. Velusamy Vs The District Collector
Madras High Court · (2014) 11 MAD CK 0170
Constitution of India, 1950 — Article 19(1)(d), 19(1)(g), 21, 226, 47Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts21 Nov 2014
The Commissioner of Customs, Trichy Customs Commissionerate Vs Manali Petrochemicals Limited
Madras High Court · (2014) 11 MAD CK 0137
Customs Act, 1962 — Section 116, 128, 128A, 129A, 129A(b)