High Courts25 Nov 2014
R. Veeraraghavan Vs The Director of Co. Operative Audit
Madras High Court · (2014) 11 MAD CK 0180
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 26 of 182
High Courts25 Nov 2014
Prince Foundation Limited Vs Chennai Metropolitan Development Authority
Madras High Court · (2014) 6 CTC 721 : (2015) 2 LW 311 : (2015) 2 MLJ 136
Constitution of India, 1950 — Article 300ATamil Nadu Town and Country Planning Act, 1971 — Section 10, 105, 11, 122, 122(1)
High Courts25 Nov 2014
S. Gunasekar Vs State Bank of India
Madras High Court · (2014) 11 MAD CK 0172
Constitution of India, 1950 — Article 226
High Courts25 Nov 2014
K. Balu Vs State Inspector of Police
Madras High Court · (2014) 11 MAD CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326, 34, 341
High Courts25 Nov 2014
Lakshmanan Vs The State
Madras High Court · (2014) 11 MAD CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 392
High Courts25 Nov 2014Allowed
C.R. Shankar Vs N. Alagappan
Madras High Court · (2015) 3 LW 34
Evidence Act, 1872 - Section 114 — Negotiable Instruments Act, 1881 - Section 118
High Courts25 Nov 2014
V.N. Varusai Mohamad Vs State of Tamil Nadu and Others
Madras High Court · (2015) 3 MLJ 543
High Courts25 Nov 2014
Mettupalayam Lorry Owners Association and Others Vs M.K. Janakiraja and Others
Madras High Court · (2015) 1 LW 868 : (2015) 2 MLJ 400
Transfer of Property Act, 1882 — Section 106
High Courts25 Nov 2014Disposed Off
C. Seetha Vs The Inspector of Police
Madras High Court · (2015) 1 MadWNCri 142
High Courts25 Nov 2014Dismissed
Devarajan Vs C. Selvaraju
Madras High Court · (2015) 1 MadWN(Civil) 773
High Courts25 Nov 2014
T. Kamalam Vs The Purasawalkam Permanent Fund Ltd.
Madras High Court · (2014) 11 MAD CK 0011
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7, 7(ix)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 33(8), 34, 52
High Courts24 Nov 2014
N. Lakshmiammal Vs Subash Spinning Mills
Madras High Court · (2014) 11 MAD CK 0561
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts24 Nov 2014
The Block Development Officer Vs V. Murugan V. Murugan Vs District Collector
Madras High Court · (2014) 11 MAD CK 0281
High Courts24 Nov 2014
G. Chandumathi Vs The State of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0132
Constitution of India, 1950 — Article 21A
High Courts24 Nov 2014
M.V.P. Mariappan Vs The Commissioner of Police, Trichy City and Others
Madras High Court · (2015) 1 LW(Cri) 81
Penal Code, 1860 (IPC) — Section 417, 497
High Courts24 Nov 2014
M.V.P. Mariappan Vs Commissioner of Police, Trichy City and Others
Madras High Court · (2015) 1 MLJ(Cri) 189
Penal Code, 1860 (IPC) — Section 417, 497
High Courts24 Nov 2014Dismissed
Vishnuvarathan Vs K.C. Sivakaran and Others
Madras High Court · (2015) 2 LW 366
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(1), 25, 7, 7(2), 8
High Courts21 Nov 2014
The Managing Director, Tamil Nadu State Transport Corporation Vs S. Krishnamoorthy
Madras High Court · (2014) 11 MAD CK 0571