High Courts21 Nov 2014
A. Bragatheeswari Vs The Registrar General
Madras High Court · (2015) 2 LW 181 : (2015) WritLR 226
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 28 of 182
High Courts21 Nov 2014
Commissioner of Customs (Exports) Vs CMI Metal Recycling (India) Pvt. Ltd.
Madras High Court · (2014) 11 MAD CK 0135
Customs Act, 1962 — Section 111(m), 112(a), 125
High Courts21 Nov 2014
R. Devadoss Vs The State of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0133
High Courts21 Nov 2014
United India Insurance Company Limited Vs Premalatha and Others
Madras High Court · (2014) 11 MAD CK 0099
High Courts21 Nov 2014
Sivapriya Constructions Vs P.T. Metilda Prema Devaraj and Others
Madras High Court · (2015) 1 LW 440
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Nov 2014
Varadarajan Vs Angusamy
Madras High Court · (2015) 2 MLJ 587
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91
High Courts21 Nov 2014
Commissioner of Customs (AIR) Vs Aravind Fashions Ltd.
Madras High Court · (2015) 321 ELT 662
High Courts21 Nov 2014Disposed Off
V.K.A. Velusamy Vs The District Collector, Erode District, Erode
Madras High Court · (2015) 1 CWC 9
High Courts21 Nov 2014Disposed Off
A. Bragatheeswari Vs The Registrar General, Madras High Court
Madras High Court · (2015) 1 CWC 799
High Courts21 Nov 2014
Sanghvi Movers Limited Vs Bharath Heavy Electricals Limited
Madras High Court · (2014) 11 MAD CK 0010
High Courts21 Nov 2014
A. Paul Pandi Vs A. Karthik
Madras High Court · (2014) 6 CTC 747
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 20
High Courts20 Nov 2014
The Kallidaikurichi Weavers Co-operative Production and Sales Society Limited Vs The Deputy Director
Madras High Court · (2014) 11 MAD CK 0584
Limitation Act, 1963 — Section 5
High Courts20 Nov 2014
Selvaraj Vs State
Madras High Court · (2014) 11 MAD CK 0568
Penal Code, 1860 (IPC) — Section 427, 436
High Courts20 Nov 2014
N. Raghunathan Vs The District Collector
Madras High Court · (2014) 11 MAD CK 0469
Constitution of India, 1950 — Article 14, 16, 21
High Courts20 Nov 2014
Saravana Insulators Ltd. Vs The Customs, Excise and Service Tax
Madras High Court · (2015) 321 ELT 111 : (2015) 35 GSTR 590
High Courts20 Nov 2014
Vimala Dharmalingam Vs Sasidhara Prabhu
Madras High Court · (2014) 11 MAD CK 0435
Civil Procedure Code, 1908 (CPC) — Section 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 14, 17, 17(3)
High Courts20 Nov 2014
K. Raju Vs The Revenue Divisional Officer
Madras High Court · (2014) 11 MAD CK 0433