High Courts20 Nov 2014
Y. John Nicholson Vs O. Homerlal
Madras High Court · (2014) 11 MAD CK 0427
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 202, 204(4)Penal Code, 1860 (IPC) — Section 294(b), 341, 506(i)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 29 of 182
High Courts20 Nov 2014
Sujana Towers Limited Vs The Assistant Commissioner (CT)
Madras High Court · (2014) 11 MAD CK 0332
Tamil Nadu Value Added Tax Act, 2006 — Section 22(2), 27, 28, 84, 84(1)
High Courts20 Nov 2014
Alauddin Sahit Vs R. Jothi
Madras High Court · (2015) 1 LW 243
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14, 14(1)(b), 14(3)(c)
High Courts20 Nov 2014
Kavitha Vs Lakshimekandh
Madras High Court · (2014) 11 MAD CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Nov 2014
Venkatrayan Vs State
Madras High Court · (2015) 1 LW(Cri) 83 : (2015) 1 MLJ(Cri) 57
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 307, 324, 34, 341, 506(ii)
High Courts20 Nov 2014
FLSmidth Pvt. Ltd. Vs The Commissioner of Central Excise
Madras High Court · (2015) 317 ELT 225 : (2015) 39 STR 373
Central Excises and Salt Act, 1944 — Section 11A(1)
High Courts20 Nov 2014
N.V.S.S. Kabadi Club Vs The Inspector of Police
Madras High Court · (2014) 11 MAD CK 0241
High Courts20 Nov 2014
Arkay Leathers Private Limited Vs The State of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0207
Central Sales Tax Act, 1956 — Section 10(b), 10A, 10ACivil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu General Sales Tax Act, 1959 — Section 36(1A), 38
High Courts20 Nov 2014
Lion Dates (P) Ltd. Vs The Special Commissioner and Commissioner of Commercial Taxes
Madras High Court · (2014) 11 MAD CK 0174
Central Excises and Salt Act, 1944 — Section 37BCentral Sales Tax Act, 1956 — Section 5(2)Income Tax Act, 1961 — Section 119
High Courts20 Nov 2014
A. Nagammal Vs Ponnusamy The Commissioner, Coimbatore City Municipal Corporation Vs N. Velusamy
Madras High Court · (2014) 11 MAD CK 0138
High Courts20 Nov 2014
Lion Dates (P) Ltd. and Others Vs The Special Commissioner and Commissioner of Commercial Taxes and Others
Madras High Court · (2015) WritLR 258
Central Excises and Salt Act, 1944 - Section 37-B — Central Sales Tax Act, 1956 - Section 5(2) — Income Tax Act, 1961 - Section 119 — Tamil Nadu General Sales Tax Act, 1959 - Section 2(j), 28 A, 28- A, 28A, 28-A
High Courts20 Nov 2014
P. Lakshmanan Vs Executive Officer, Arulmigu Ramalinga Sivagami Ambal Thirukoil
Madras High Court · (2015) 1 MLJ 89
High Courts20 Nov 2014
The Commissioner of Central Excise Vs Saradha Terry Products Ltd.
Madras High Court · (2014) 11 MAD CK 0016
Finance Act, 1994 — Section 66A, 69, 70
High Courts20 Nov 2014
Aircel Limited Vs Customs, Excise and Service Tax Appellate Tribunal, Southern Zonal Bench
Madras High Court · (2015) 38 STR 471
High Courts20 Nov 2014
LA Freightlift Pvt. Ltd. Vs CESTAT, Chennai
Madras High Court · (2015) 318 ELT 203
High Courts19 Nov 2014
The Director of Elementary Education Vs E.S.T. Backthavachalam
Madras High Court · (2014) 11 MAD CK 0582
Limitation Act, 1963 — Section 5
High Courts19 Nov 2014
K. Thandeeswaran Vs The Principal Chief Conservator of Forests
Madras High Court · (2014) 11 MAD CK 0567
High Courts19 Nov 2014
Thangapandi Vs The Revenue Divisional Officer
Madras High Court · (2014) 11 MAD CK 0565