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Madras High Court judgments, 2014

3,633 judgments · page 31 of 182

High Courts19 Nov 2014

State Vs M. Surendran

Madras High Court · (2014) 11 MAD CK 0232

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120(b), 279, 337, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts19 Nov 2014

Ramesh Vs State

Madras High Court · (2014) 11 MAD CK 0190

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 506(ii)
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High Courts18 Nov 2014

Ganja Pandi Vs State

Madras High Court · (2014) 11 MAD CK 0554

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 341
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High Courts18 Nov 2014

State Vs Govindaraj

Madras High Court · (2014) 11 MAD CK 0543

Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 313Penal Code, 1860 (IPC) — Section 120(b), 148, 149, 302
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