High Courts18 Nov 2014
K. Krishnamoorthy Vs Nagammal and Others
Madras High Court · (2015) 1 CTC 417
Easements Act, 1882 — Section 13, 13(f), 15Evidence Act, 1872 — Section 101, 102, 103
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 33 of 182
High Courts18 Nov 2014
Ovieya Builders Vs Commr. of C., C.E. and S.T. (Appeals)
Madras High Court · (2015) 39 STR 397
Central Excises and Salt Act, 1944 - Section 14Finance Act, 1994 - Section 73(1)Finance Act, 2013 - Section 106(2)
High Courts18 Nov 2014Disposed Off
Chinnappa (@ Mahendran Vs State
Madras High Court · (2015) 1 MadWNCri 259
High Courts18 Nov 2014Dismissed
The Special Tahsildar (LA), Karur-Dindigul-Madurai Broad Gauge Railway Line Scheme, Madurai Vs J. Suseela
Madras High Court · (2015) 1 MadWN(Civil) 321
High Courts18 Nov 2014Disposed Off
Executive Officer, Arulmigu Krishna Samy Koil, Ambasamudram, Tirunelveli District Vs Srinivasan
Madras High Court · (2015) 1 MadWN(Civil) 304
High Courts17 Nov 2014
S. Ganesan Vs A. Ponsamy
Madras High Court · (2014) 5 LW 702 : (2015) 1 MLJ 262
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100Evidence Act, 1872 — Section 49Registration Act, 1908 — Section 17, 17(1), 17(1)(b), 17(1)(c), 49
High Courts17 Nov 2014
The Special Tahsildar (ADW) Vs Chellam
Madras High Court · (2014) 11 MAD CK 0552
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts17 Nov 2014
Brajesh Sharma Vs M.O. Roy
Madras High Court · (2014) 11 MAD CK 0545
Companies Act, 1956 — Section 100, 629(A)Criminal Procedure Code, 1973 (CrPC) — Section 468, 470, 470(3)
High Courts17 Nov 2014
Thiravium Vs Masanakonar
Madras High Court · (2014) 11 MAD CK 0542
Negotiable Instruments Act, 1881 (NI) — Section 118, 4
High Courts17 Nov 2014
Solaiammal Vs Thoothukudi Municipal Corporation
Madras High Court · (2015) 1 CTC 465 : (2014) 5 LW 881 : (2015) 1 MLJ 455
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 3, 9Constitution of India, 1950 — Article 226
High Courts17 Nov 2014
R. Indhira Vs The District Collector
Madras High Court · (2014) 11 MAD CK 0538
High Courts17 Nov 2014
N. Lingadurai Vs The Inspector General of Registration
Madras High Court · (2014) 11 MAD CK 0536
Registration Act, 1908 — Section 52, 54, 55, 59, 60
High Courts17 Nov 2014
J. Jayapaul Mohan Vs The Secretary To Government Public Works Department
Madras High Court · (2014) 11 MAD CK 0520
High Courts17 Nov 2014
Deepika Transports Vs State of Tamilnadu
Madras High Court · (2014) 11 MAD CK 0496
Penal Code, 1860 (IPC) — Section 120B, 272, 379, 407
High Courts17 Nov 2014
T.T. Krishnamachari and Co. Vs Union of India
Madras High Court · (2015) 37 STR 679 : (2015) 83 VST 222
Central Excises and Salt Act, 1944 — Section 35GConstitution of India, 1950 — Article 226, 265Copyright Act, 1957 — Section 13, 14, 2(c), 45, 49
High Courts17 Nov 2014
Jamal Mohamed Vs The Superintendent of Police
Madras High Court · (2014) 11 MAD CK 0459
Police Act, 1861 — Section 30(2)
High Courts17 Nov 2014
Sargunam Vs The Revenue Divisional Officer
Madras High Court · (2014) 11 MAD CK 0457