High Courts17 Nov 2014
Amaravathi Vs The Assistant Engineer, Tamil Nadu Electricity Board Rural
Madras High Court · (2014) 11 MAD CK 0416
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 34 of 182
High Courts17 Nov 2014
A.E. Durgaa Vs The Directorate of Medical Education
Madras High Court · (2015) 1 MLJ 890
High Courts17 Nov 2014
A.J. Moahmmed Iqbal Vs Bar Council of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0352
Advocates Act, 1961 — Section 2, 35, 49(1)(c)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 122Constitution of India, 1950 — Article 227
High Courts17 Nov 2014
G. Thirumal Vs The Registrar/Administrative Officer V.M. Ganesan Vs The Joint Director, Directorate of Enforcement
Madras High Court · (2015) 1 MLJ 870
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 197, 294(b), 406, 419, 420Transplantation of Human Organs and Tissues Act, 1994 — Section 19
High Courts17 Nov 2014
K. Vijayalakshmi Vs K. Sashikanth
Madras High Court · (2015) 1 CTC 73 : (2014) 5 LW 481 : (2014) 8 MLJ 272
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13, Order 26 Rule 14, 97Partition Act, 1893 — Section 2, 3
High Courts17 Nov 2014
L. Udhayakumar Vs The State of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0256
High Courts17 Nov 2014
M. Ravinder Kumar Vs Coronet Constructions
Madras High Court · (2014) 11 MAD CK 0255
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 6 Rule 11, Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7
High Courts17 Nov 2014
C. Sankaravadivu Vs District Supply Officer, Tirunelveli
Madras High Court · (2014) 11 MAD CK 0235
High Courts17 Nov 2014
G. Pavadai Vs The Special Secretary To Government
Madras High Court · (2014) 11 MAD CK 0234
High Courts17 Nov 2014
Hine Hydraulics India Private Ltd. Vs The Commissioner of Customs
Madras High Court · (2014) 11 MAD CK 0233
High Courts17 Nov 2014
N. Murugaiah Vs The District Manager
Madras High Court · (2014) 11 MAD CK 0193
High Courts17 Nov 2014
S. Govind Rajan Vs M.O. Roy
Madras High Court · (2014) 11 MAD CK 0192
Companies Act, 1956 — Section 383(1A)Criminal Procedure Code, 1973 (CrPC) — Section 470, 470(3)
High Courts17 Nov 2014
K.S. Naveen Priya Vs The Secretary, Selection Committee, Directorate of Medical Education
Madras High Court · (2014) 8 MLJ 350
Constitution of India, 1950 — Article 14, 32
High Courts17 Nov 2014
Rasi Technitex Pvt. Ltd. Vs United India Insurance Co. Ltd. and Others
Madras High Court · (2015) 1 LW 480
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151
High Courts17 Nov 2014
S. Diwakar Vs T. Arunachalam
Madras High Court · (2015) CriLJ 851
Criminal Procedure Code, 1973 (CrPC) — Section 260, 372, 374, 375, 376
High Courts17 Nov 2014
Kamachi Steels Ltd. Vs Commissioner of C. Ex., Chennai-II
Madras High Court · (2015) 317 ELT 444
High Courts17 Nov 2014Dismissed
R. Pandyan Vs M. Palgani
Madras High Court · (2015) 2 MadWN(Civil) 264
High Courts14 Nov 2014
M. Madheeswaran Vs The Managing Director Sagoserve Salem Starch and Sago Manufacturers Service Industrial Co-operative Society Ltd.
Madras High Court · (2014) 11 MAD CK 0526
High Courts14 Nov 2014
P.K.M. Ibram Shah Vs The District Manager
Madras High Court · (2014) 11 MAD CK 0525
Madras Prohibition Act, 1937 — Section 24, 24(a), 4(1)(A)
High Courts14 Nov 2014
N. Sasikumar Vs The Inspector General of Police
Madras High Court · (2014) 11 MAD CK 0524