High Courts14 Nov 2014
The State of Tamil Nadu Vs Tvl. The Nadar Press Limited
Madras High Court · (2015) 86 VST 540
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 35 of 182
High Courts14 Nov 2014
The Commissioner of Income Tax Vs Van Oord ACZ Equipment BV
Madras High Court · (2015) 273 CTR 548 : (2015) 373 ITR 133 : (2015) 228 TAXMAN 199
Income Tax Act, 1961 — Section 195(2), 2(23A), 4, 44BB, 5
High Courts14 Nov 2014
Artemis Hr Services Cbe (P) Ltd. Vs The Customs, Excise And Service Tax Appellate Tribunal
Madras High Court · (2014) 11 MAD CK 0519
Finance Act, 1994 — Section 68, 73, 73(1), 73(2), 73(A)
High Courts14 Nov 2014
V. Thangamani Vs The Principal Secretary to Government Rural Development and Panchayat Department Secretariat
Madras High Court · (2014) 11 MAD CK 0456
High Courts14 Nov 2014
S.P.N. Krishnamurthy Vs The Senior Regional Manager, TASMAC Limited
Madras High Court · (2014) 11 MAD CK 0455
High Courts14 Nov 2014
R. Arputharani Vs The Director of Medical and Rural Health Services
Madras High Court · (2014) 11 MAD CK 0347
High Courts14 Nov 2014
Ar. Jeyarhuthran Vs The Union of India
Madras High Court · (2014) 11 MAD CK 0346
Reserve Bank of India Act, 1934 — Section 45, 45L
High Courts14 Nov 2014
M. Fathima Begum Vs Pondicherry University
Madras High Court · (2014) 11 MAD CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Nov 2014
M. Nisha Akbar Vs The Superintendent of Police
Madras High Court · (2014) 11 MAD CK 0343
Penal Code, 1860 (IPC) — Section 120(b), 147, 148, 201, 279
High Courts14 Nov 2014
S. Govindarajan Vs The Director Directorate of Country Planning
Madras High Court · (2014) 11 MAD CK 0342
Tamil Nadu Town and Country Planning Act, 1971 — Section 47A
High Courts14 Nov 2014
T. Padmanabhan Vs The Special Commissioner
Madras High Court · (2014) 11 MAD CK 0330
Constitution of India, 1950 — Article 14, 21
High Courts14 Nov 2014
W.B. Shanthi Vs Arunachalam
Madras High Court · (2015) 1 LW 555
Constitution of India, 1950 — Article 22(1)
High Courts14 Nov 2014
S. Regis Mary Vs The State
Madras High Court · (2014) 11 MAD CK 0238
Penal Code, 1860 (IPC) — Section 409, 420Tamil Nadu Panchayats Act, 1994 — Section 205(2), 205(2), 205(i)(a), 206(1)
High Courts14 Nov 2014
M. Saraswathi Vs R. Singaram
Madras High Court · (2014) 11 MAD CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200
High Courts14 Nov 2014
S. Selvakumar Vs State of Tamilnadu
Madras High Court · (2015) LabIC 459
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 10(1), 33(C)(2)Limitation Act, 1963 — Section 10, 11, 12, 12, 13, 13
High Courts14 Nov 2014
Chevalier T. Thomas Educational Trust Vs Union Carbide Employees Co-operative House Building Society Ltd.
Madras High Court · (2014) 11 MAD CK 0156
Specific Relief Act, 1963 — Section 20
High Courts14 Nov 2014
Jayalakshmi and Others Vs Mohankumar and Others
Madras High Court · (2015) 2 MLJ 154
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 31, 100, 103Evidence Act, 1872 — Section 114
High Courts14 Nov 2014
Muthian Sivathanu Vs The Home Secretary, Government of Tamil Nadu and Others
Madras High Court · (2015) CriLJ 1073
Constitution of India, 1950 — Article 136, 215, 226