High Courts13 Nov 2014
Sir M. Ct. Muthiah Chettiar Boys Higher Secondary School Vs The Government of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0183
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 37 of 182
High Courts13 Nov 2014
S. Valarmathi Vs S. Elangovan
Madras High Court · (2015) 2 CTC 149 : (2015) 3 DMC 276 : (2014) 5 LW 736
Contract Act, 1872 — Section 73Specific Relief Act, 1963 — Section 21
High Courts13 Nov 2014
A. Kumaresan Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 1 LW(Cri) 128
Constitution of India, 1950 — Article 21
High Courts13 Nov 2014
Senka Carbon Pvt. Ltd. Vs Assistant Commissioner of Cus. (Refunds)
Madras High Court · (2015) 319 ELT 44
High Courts13 Nov 2014
Rajammal Vs Shanmugam
Madras High Court · (2015) 1 MLJ 82
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 9
High Courts13 Nov 2014
A. Kumaresan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 1 MLJ(Cri) 129
High Courts13 Nov 2014
Christy Arockia Raj Vs Commissioner of Income Tax and Others
Madras High Court · (2015) 274 CTR 61
Income Tax Act, 1961 — Section 131, 148, 220, 220(2), 220(2A)Wealth Tax Act, 1957 — Section 30
High Courts13 Nov 2014
Oliva Care Vs Asstt. Commr. of Cus. (Group 4), Chennai
Madras High Court · (2015) 317 ELT 438
High Courts13 Nov 2014
The Managing Director, Tamil Nadu Transport Corporation Ltd. Vs Usharani
Madras High Court · (2014) 11 MAD CK 0014
High Courts12 Nov 2014
Arumugam Vs The Superintendent of Police
Madras High Court · (2014) 11 MAD CK 0548
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 482
High Courts12 Nov 2014
Srinivasa Traders Vs The Deputy Commercial Tax Officer
Madras High Court · (2014) 11 MAD CK 0517
Tamil Nadu Value Added Tax Act, 2006 — Section 71, 71(5)(a)
High Courts12 Nov 2014
Srinivasa Suppliers Vs The Revenue Divisional Officer
Madras High Court · (2014) 11 MAD CK 0516
High Courts12 Nov 2014
K. Govindaraj Vs The State of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0515
High Courts12 Nov 2014
State Vs Gunasekar
Madras High Court · (2014) 11 MAD CK 0509
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 506(ii)
High Courts12 Nov 2014
S. Thangaraja Vs The Superintendent of Police
Madras High Court · (2014) 11 MAD CK 0422
High Courts12 Nov 2014
T. Rajamanickam Vs The Inspector General of Registration
Madras High Court · (2014) 11 MAD CK 0380
High Courts12 Nov 2014
M. Surendran Vs State State Vs M. Surendran
Madras High Court · (2014) 11 MAD CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120(b), 304(A), 415, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts12 Nov 2014
Logarani Vs Kubenthiran
Madras High Court · (2014) 11 MAD CK 0177
Evidence Act, 1872 — Section 114(a)Negotiable Instruments Act, 1881 (NI) — Section 118, 139, 20
High Courts12 Nov 2014
Devanathan Janardhanam Vs The Commissioner of Land Administration
Madras High Court · (2014) 11 MAD CK 0169