High Courts26 Nov 2014
The Corporation of Chennai Vs Kantha Srinivasan
Madras High Court · (2014) 11 MAD CK 0215
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 25 of 182
High Courts26 Nov 2014
P. Manimaran Vs The Assistant Commissioner of Police
Madras High Court · (2014) 11 MAD CK 0211
Constitution of India, 1950 — Article 19(1)(a), 32
High Courts26 Nov 2014
The State of Tamilnadu Vs S.D. Syed Sherfudeen
Madras High Court · (2014) 11 MAD CK 0130
High Courts26 Nov 2014
A. Jesu Rajendran Vs The Commissioner of Income Tax
Madras High Court · (2014) 11 MAD CK 0129
Income Tax Act, 1961 — Section 143(3), 147, 246, 251, 251(1)
High Courts26 Nov 2014
Minila Rani Vs Pamila Rani
Madras High Court · (2015) 1 CTC 496 : (2015) 1 LW 343
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 213, 213(2), 264, 265, 286
High Courts26 Nov 2014
Janab Malang Nisar Ahmed Vs P. Hafeezan Rahman
Madras High Court · (2015) 2 CTC 59 : (2015) 1 MLJ(Cri) 108
Criminal Procedure Code, 1973 (CrPC) — Section 3Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14Waqf Act, 1995 — Section 68, 68(2), 68(4)
High Courts26 Nov 2014
R. Jayarajan Vs The Principal District Judge and Others
Madras High Court · (2015) LabIC 719
High Courts26 Nov 2014
The Chairman, Tamil Nadu Electricity Board Vs K. Jayakumar
Madras High Court · (2014) 11 MAD CK 0012
High Courts25 Nov 2014
The Commissioner of Income Tax Vs Voltech Projects Pvt. Ltd.
Madras High Court · (2014) 11 MAD CK 0578
High Courts25 Nov 2014
V. Parameswaran Vs P. Rani
Madras High Court · (2014) 11 MAD CK 0564
Motor Vehicles Act, 1988 — Section 146, 2, 2(19), 2(30), 56
High Courts25 Nov 2014
Muruganandam Vs Govindasami Mudaliar
Madras High Court · (2014) 11 MAD CK 0527
High Courts25 Nov 2014
Hari Enterprises Vs The Superintendent of Police
Madras High Court · (2014) 11 MAD CK 0481
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 482
High Courts25 Nov 2014
G. Banukumar Vs Corporation of Chennai
Madras High Court · (2014) 11 MAD CK 0480
High Courts25 Nov 2014
Kulanthaivelu Thevar Vs Veerapthiran
Madras High Court · (2014) 11 MAD CK 0479
High Courts25 Nov 2014
Commissioner of Income Tax Vs S.R. Jeyashankar
Madras High Court · (2015) 373 ITR 120 : (2015) 228 TAXMAN 289
Income Tax Act, 1961 — Section 2(29A), 2(42A), 54, 54F
High Courts25 Nov 2014
S.R. Velusamy Gounder Vs The State of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0279
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2(b)Land Acquisition Act, 1894 — Section 10, 11, 16, 2, 31(2)
High Courts25 Nov 2014
M. Pandian Vs The Sub Inspector of Police
Madras High Court · (2014) 11 MAD CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294(b), 332, 353
High Courts25 Nov 2014
Sundarambal Middle School Vs The District Elementary Educational Officer
Madras High Court · (2014) 11 MAD CK 0230
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts25 Nov 2014
K.R. Devakiammal Vs The Deputy Commissioner of Income Tax
Madras High Court · (2014) 11 MAD CK 0212