COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 23 of 182
Madras Cements Limited Vs T.M.T. Kannammal Educational Trust
Madras High Court · (2014) 11 MAD CK 0270
S. Abdul Salam Sahib Vs K. Parameswari
Madras High Court · (2014) 11 MAD CK 0269
P. Andiappan Vs The District Collector
Madras High Court · (2014) 11 MAD CK 0268
V. Ezhilarasi Vs The Managing Director, Pondicherry Agro Products, Food and Civil Supplies Corporation Limited, (PAPSCO)
Madras High Court · (2014) 11 MAD CK 0267
T.P. Natarajan Vs P. Selvakumar
Madras High Court · (2015) 1 LW 161 : (2015) 1 MLJ 471
A. Palanisamy Vs The Assistant Director, Regional Town Panchayat Office
Madras High Court · (2014) 11 MAD CK 0209
C. Krishnan Vs The Income Tax Officer
Madras High Court · (2015) 274 CTR 371 : (2015) 228 TAXMAN 163
Commissioner of C. Ex. Vs Bonfiglioli Transmissions (P) Ltd.
Madras High Court · (2015) 317 ELT 214 : (2016) 36 GSTR 365
State of Tamil Nadu and Others Vs Sagunthala and Others
Madras High Court · (2015) 2 LW 859
Sudha Ramalingam Vs Registrar General, High Court of Judicature at Madras and Others
Madras High Court · (2015) 1 MLJ 540
The Inspector General of Registration and Others Vs K.K. Thirumurugan
Madras High Court · (2015) 1 CTC 526
M/s. A.G. Exports Vs M/s. Alfatch Construction & Pvt. Ltd.
Madras High Court · (2015) 2 MadWN(Civil) 33
Sarojini @ Sajojini Ammal (deceased) Vs Arunagiri
Madras High Court · (2015) 1 MadWN(Civil) 129
Madras Cements Ltd. Vs T.M.T. Kannammal Educational Trust
Madras High Court · (2015) 1 MadWN(Civil) 278
G. Kasi Gounder Vs Saravanan
Madras High Court · (2015) 1 MadWN(Civil) 380
S. Selvam Vs Madanlan Chawla
Madras High Court · (2015) 1 MadWN(Civil) 777
Durai Sankar Vs Thiru Apoorva Varma
Madras High Court · (2014) 11 MAD CK 0018