High Courts28 Nov 2014
Arumugam Vs State
Madras High Court · (2014) 11 MAD CK 0482
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120(b), 489(A), 489(C), 498(A)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 21 of 182
High Courts28 Nov 2014
Lakshmi Vs State
Madras High Court · (2014) 2 LW(Cri) 782
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2014
P. Kallanai Vs The District Collector Collectorate Buildings
Madras High Court · (2014) 11 MAD CK 0299
Registration Act, 1908 — Section 83
High Courts28 Nov 2014
Uthaya Priya Vs Visalakshi
Madras High Court · (2014) 11 MAD CK 0293
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 123
High Courts28 Nov 2014
Revenue Divisional Officer Vs Jayalakshmi
Madras High Court · (2015) 2 CTC 36 : (2015) 1 LW 255 : (2015) 1 MLJ 385
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 11, 11(1), 18, 19, 23
High Courts28 Nov 2014
A.K. Gajapathy Naidu Vs The State of Tamilnadu
Madras High Court · (2015) 1 MLJ 584
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 2, 20, 22, 4, 4(1)
High Courts28 Nov 2014
N. Paramasivam Vs The District Collector
Madras High Court · (2014) 11 MAD CK 0290
High Courts28 Nov 2014
C.P. Aqua Culture (India) Pvt. Ltd. Vs The Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2015) 316 ELT 529
Central Excises and Salt Act, 1944 — Section 11A, 11ACCustoms Act, 1962 — Section 129A, 129B, 130, 130E, 2(1)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21
High Courts28 Nov 2014
P. Sivasubramaniyan Vs The Government of Puducherry
Madras High Court · (2014) 11 MAD CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Nov 2014
Radhakrishnan Vs The Inspector General of Police
Madras High Court · (2014) 11 MAD CK 0213
Constitution of India, 1950 — Article 21
High Courts28 Nov 2014
M. Chinnasamy Vs The Chief Revenue Control Officer
Madras High Court · (2014) 11 MAD CK 0134
High Courts28 Nov 2014
Coimbatore Polytex Ltd. Vs CESTAT, Chennai
Madras High Court · (2015) 319 ELT 293
High Courts28 Nov 2014
Commissioner of Cus. (Exports) Vs Pattu Exports Pvt. Ltd.
Madras High Court · (2015) 317 ELT 663 : (2015) 33 GSTR 38
Customs Act, 1962 - Section 11(o), 111, 111(d), 111(o), 112 — Imports and Exports (Control) Act, 1947 - Section 3
High Courts28 Nov 2014
Tractor and Farm Equipment Ltd. Vs The Commissioner of Central Excise
Madras High Court · (2015) 320 ELT 357 : (2015) 32 GSTR 41
Central Excises and Salt Act, 1944 — Section 11A, 5A
High Courts28 Nov 2014
T. Sulochana Vs Inspector of Police
Madras High Court · (2015) 1 MLJ(Cri) 265
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 304-A
High Courts28 Nov 2014
Saroja Rengan Vs Secretary to Government, Public Works Department and Others
Madras High Court · (2015) 2 MLJ 190
High Courts28 Nov 2014Dismissed
Arumugam Vs State, rep by the Inspector of Police, CBCID (Counterfeit wing), Chennai
Madras High Court · (2015) 1 MadWNCri 127
High Courts28 Nov 2014Disposed Off
N. Suresh Kumar Vs State
Madras High Court · (2015) 1 MadWNCri 153
High Courts28 Nov 2014
All India Union Bank Officer Staff Association Vs Government of India
Madras High Court · (2014) 11 MAD CK 0019
Constitution of India, 1950 — Article 14