High Courts02 Dec 2014
V. Elango Vs The Director of Elementary Education
Madras High Court · (2014) 12 MAD CK 0331
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 19 of 182
High Courts02 Dec 2014
Pandy Vs State
Madras High Court · (2014) 12 MAD CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 353, 506(2)Tamil Nadu Public Building (Licensing) Act, 1965 — Section 3(1)
High Courts02 Dec 2014
Innasi Vs The Superintendent of Police, Sivagangai District
Madras High Court · (2014) 12 MAD CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8)
High Courts02 Dec 2014
P. Karthik Vs The Deputy Superintendent of Periyakulam
Madras High Court · (2014) 12 MAD CK 0208
Penal Code, 1860 (IPC) — Section 147, 148, 294(b), 323, 324
High Courts02 Dec 2014
Rajendran Vs Dhanalakshmi
Madras High Court · (2014) 12 MAD CK 0207
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts02 Dec 2014
C. Selvaraj Vs The Superintendent of Police
Madras High Court · (2014) 12 MAD CK 0196
Constitution of India, 1950 — Article 19, 19(1)(a), 19(2), 19(ii), 226Indecent Representation of Women (Prohibition) Act, 1986 — Section 2(c), 3, 4Penal Code, 1860 (IPC) — Section 294(b), 323, 324, 341
High Courts02 Dec 2014
V. Baby Vs Sekar
Madras High Court · (2015) 1 CTC 27 : (2014) 5 LW 822 : (2015) 1 MLJ 443
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 11(4), 3
High Courts02 Dec 2014
Lanxess India Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Madras High Court · (2015) 373 ITR 346
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 271(1), 271(1)(c)
High Courts02 Dec 2014
P. Jegadeesan Vs The Inspector of Police, Commercial Crime Investigation Wing (CID)
Madras High Court · (2015) 1 LW(Cri) 582
Penal Code, 1860 (IPC) - Section 34, 408, 409, 477(a) — Tamil Nadu Co-operative Societies Act, 1983 - Section 81
High Courts02 Dec 2014
South Indian Bank Ltd. Vs Deputy Commissioner of Labour
Madras High Court · (2015) 144 FLR 685 : (2015) 1 LLJ 171 : (2015) 1 SCT 797 : (2015) WritLR 567
Madras Village Panchayats Act, 1950 — Section 5(1)(a)Tamil Nadu Shops and Establishments Act, 1947 — Section 1(2), 1(3)(b), 1(3)(iii), 2(12), 2(12)(iii)
High Courts02 Dec 2014
Chakiat Agencies Pvt. Ltd Vs Assistant Commissioner of Income Tax
Madras High Court · (2015) 370 ITR 502 : (2015) 231 TAXMAN 773
Depositories Act, 1996 — Section 10, 2Income Tax Act, 1961 — Section 115JB, 143(3), 263, 28(ii)(c), 45Insurance Act, 1938 — Section 2
High Courts02 Dec 2014
The Medical Officer, Government Primary Health Centre Vs Alagar
Madras High Court · (2015) 1 LW 158 : (2015) 1 MLJ 618
High Courts02 Dec 2014Dismissed
Rajendran (died) Vs Dhanalakshmi
Madras High Court · (2015) 1 MadWN(Civil) 528
High Courts02 Dec 2014Disposed Off
P. Jegadeesan Vs The Inspector of Police
Madras High Court · (2015) 2 MadWNCri 173
High Courts02 Dec 2014
Arockiasamy Vs State
Madras High Court · (2014) 12 MAD CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 397, 506(ii)
High Courts01 Dec 2014
The Idol of Sri Renganathaswamy Vs M. Pandian
Madras High Court · (2015) 1 CTC 429 : (2014) 5 LW 786
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(13)Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 34, 6(17)Trusts Act, 1882 — Section 1, 34
High Courts01 Dec 2014
The Management of M/s. Shasun Chemicals and Drugs Ltd. Vs The Presiding Officer
Madras High Court · (2014) 12 MAD CK 0373
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts01 Dec 2014
G. Malini Vs The Assistant Commissioner of Income Tax
Madras High Court · (2014) 12 MAD CK 0372
Income Tax Act, 1961 — Section 68
High Courts01 Dec 2014
I. Arul Doss Vs Tamil Nadu State Transport Corporation (Villupuram Division III) Ltd. The Managing Director Tamil Nadu State Transport Corporation Ltd. Vs I. Arul Doss
Madras High Court · (2014) 12 MAD CK 0359
Motor Vehicles Act, 1988 — Section 168
High Courts01 Dec 2014
Commissioner of Income Tax III Vs NDR Warehousing Pvt. Ltd.
Madras High Court · (2015) 372 ITR 690